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Patna High Court judgments, 2003

1,250 judgments · page 37 of 63

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High Courts08 May 2003Dismissed

Vijay Kumar Anil Vs Union Bank of India and Others

Patna High Court · (2003) 05 PAT CK 0056

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High Courts08 May 2003Dismissed

Sri A.K. Basak and Others and The State of Bihar Vs Bishwanath Prasad Pandey and Others

Patna High Court · (2003) 2 BLJR 1148 : (2003) 4 PLJR 355

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High Courts08 May 2003Dismissed

The State of Bihar and Another Vs Smt. Vidya Dua and Others

Patna High Court · (2003) 3 PLJR 630

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High Courts08 May 2003

Shashank Shekhar, Advocate Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 699

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High Courts08 May 2003Dismissed

National Institute of Medical Training and Research and Another Vs The State of Bihar and Others

Patna High Court · (2003) 05 PAT CK 0020

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High Courts08 May 2003Dismissed

Pashupati Nath Mehta Vs Union of India (UOI) and Others

Patna High Court · (2003) 3 PLJR 131

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High Courts08 May 2003Dismissed

Rajnish Kumar Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 115

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High Courts07 May 2003Allowed

Raj Kumar Rai Vs State of Bihar and Others

Patna High Court · (2003) 3 PLJR 559

Bihar Panchayat Raj Act, 1993 — Section 44, 44(3)
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High Courts07 May 2003

Balajee Ingot India Pvt. Ltd. Vs Union of India (UOI)

Patna High Court · (2003) 05 PAT CK 0068

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High Courts07 May 2003Dismissed

Santosh Kumar Jamuar and Another Vs State of Bihar and Others

Patna High Court · (2003) 2 BLJR 1193 : (2003) 3 PLJR 154

Bihar Service Code, 1979 — Rule 103
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High Courts07 May 2003

Krishna Singh Vs The State of Bihar

Patna High Court · (2004) 1 PLJR 649

Penal Code, 1860 (IPC) — Section 307, 326
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High Courts07 May 2003Dismissed

Suresh Tiwari Vs Union of India (UOI) and Others

Patna High Court · (2003) 3 PLJR 238

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High Courts07 May 2003Allowed

Santan Singh Vs State of Bihar and Others

Patna High Court · (2003) 05 PAT CK 0030

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High Courts07 May 2003Allowed

Bakerganj Machhua Swablambi Sahkari Samittee Ltd. and Others Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 440

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High Courts07 May 2003Allowed

Bilas Yadav Vs State of Bihar and Others

Patna High Court · (2003) 3 PLJR 138

Barabar Kala Evam Sanskritik Vikas Parishads Rules — Rule 17Constitution of India, 1950 — Article 12, 7Public Demands Recovery Act — Section 3
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High Courts07 May 2003

Mamta Kumari Vs The State of Bihar and Others

Patna High Court · (2003) 4 PLJR 704

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 60
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High Courts07 May 2003Dismissed

Ramashish Singh Vs The Bihar State Food and Civil Supplies Corporation Limited and Others

Patna High Court · (2003) 05 PAT CK 0018

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High Courts07 May 2003Allowed

Indra Kumar Chaudhary and Others Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 870

Bihar Panchayat Raj Act, 1993 — Section 68(4)
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High Courts06 May 2003Dismissed

Dr. Gopal Krishna Palei Vs The Chancellor of Universities and Others

Patna High Court · (2003) 3 PLJR 595

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High Courts06 May 2003Dismissed

Tulsi Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2003) 05 PAT CK 0071

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