High Courts14 May 2003Allowed
Abdul Bari @ Abdul Barik and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 605
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 36 of 63
High Courts14 May 2003Dismissed
Satya Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0016
High Courts13 May 2003Allowed
Shiv Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 55
Forest Act, 1927 — Section 2(2), 52(2), 52(3), 52A, 52B
High Courts13 May 2003Dismissed
Narendra Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 410
High Courts13 May 2003
Mrs. Ayesha Ghosh Vs Sri Prem Shankar Sahay
Patna High Court · (2003) 4 PLJR 691
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2
High Courts13 May 2003Allowed
Smt. Indu Devi Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 162
High Courts12 May 2003Dismissed
State of Bihar and Others Vs Maheshwar Prasad Jha and Others
Patna High Court · (2003) 3 PLJR 415
Constitution of India, 1950 — Article 243ZD
High Courts12 May 2003Allowed
Rajendra Singh Vs The Bihar State Electricity Borad and Others
Patna High Court · (2003) 3 PLJR 288
Bihar Pension Rules, 1950 — Rule 43
High Courts12 May 2003Dismissed
Chandra Shekhar Roy Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 3 PLJR 405
High Courts12 May 2003Dismissed
Sangram Chore Vs State of Bihar
Patna High Court · (2004) 2 PLJR 284
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts09 May 2003Dismissed
Rama Shankar Yadav Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 163
Bihar Control of Crimes Act, 1981 — Section 12(2)
High Courts09 May 2003
Bihar Rajya Panchayat Parishad Vs The Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 123
Constitution of India, 1950 — Article 243ZD
High Courts09 May 2003Allowed
Smt. Veena Devi Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0060
High Courts09 May 2003
Kamalini Soren Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 79
High Courts09 May 2003Dismissed
Shankar Yadav Vs State of Bihar and Others
Patna High Court · (2003) 05 PAT CK 0026
High Courts09 May 2003Dismissed
The Assistant Provident Commissioner Vs Dina Nath Choubey and Others
Patna High Court · (2003) 3 PLJR 113
High Courts09 May 2003Dismissed
Dr. Shivendra Kumar Shahi Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 144
Bihar Service Code, 1952 — Rule 68, 69, 70Indira Gandhi Institute of Medical Sciences Act, 1984 — Section 12(5), 3Indira Gandhi Institute of Medical Sciences Rules, 1984 — Rule 28, 7
High Courts08 May 2003Allowed
Chhote Lal Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 3 PLJR 345
High Courts08 May 2003Allowed
Dwarika Prasad Tiwari Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 683
Penal Code, 1860 (IPC) — Section 147, 148, 34, 436
High Courts08 May 2003
Raghunath Pd. Sinha Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 446