High Courts25 Jun 2003Dismissed
D.S. Prasad (Deosharan Prasad) Vs Union of India (UOI) and Others
Patna High Court · (2003) 4 PLJR 644
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 34 of 63
High Courts25 Jun 2003Dismissed
Shew Kumar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 643
High Courts25 Jun 2003
Dr. Tara Nand Singh Tarun Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 692
Bihar Pension Rules, 1950 — Rule 139
High Courts25 Jun 2003Dismissed
Geeta Nath Jha Vs Lalit Narayan Mithila University and Others
Patna High Court · (2003) 2 BLJR 1285 : (2003) 3 PLJR 282
Bihar Panchayat Raj Act, 1993 — Section 139Bihar State Universities Act, 1976 — Section 68(2)
High Courts25 Jun 2003Allowed
Shri Niwas Dubey Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1332 : (2003) 3 PLJR 279
Bihar State Universities Act, 1976 — Section 67
High Courts25 Jun 2003
Arti Devi @ Arti Pandey Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 BLJR 1277 : (2003) 3 PLJR 530
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27Evidence Act, 1872 — Section 108
High Courts25 Jun 2003Dismissed
S.K.G. Chini Mill Mazdoor Sang and Others Vs The State of Bihar and Others
Patna High Court · (2003) 06 PAT CK 0021
High Courts25 Jun 2003Allowed
Kedar Nath Verma Vs Bihar State Electricity Board
Patna High Court · (2003) 06 PAT CK 0016
High Courts25 Jun 2003
Bihar Sanskrit Mahavidyalaya Pradryapak Karamchari Mahasangh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 06 PAT CK 0007
High Courts25 Jun 2003Dismissed
Dr. (Mrs.) Pushpa Sinha Vs The Chancellor, Universities of Bihar and Others
Patna High Court · (2003) 06 PAT CK 0005
High Courts25 Jun 2003Dismissed
Mohammad Arif Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 799
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts23 Jun 2003
Girija Shankar Patel and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 592
High Courts23 Jun 2003Dismissed
Ramashray Mahto and Others Vs Amiri Mahto and Another
Patna High Court · (2003) 06 PAT CK 0029
High Courts23 Jun 2003
Union of India (UOI) and Others Vs IC-37203-F Lt. Col. Vijay Kumar Sharma
Patna High Court · (2003) 06 PAT CK 0027
High Courts23 Jun 2003Dismissed
Ram Chandra Singh Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 BLJR 1334 : (2003) 3 PLJR 479
Constitution of India, 1950 — Article 226
High Courts09 Jun 2003Dismissed
Mahendra Prasad and etc. Vs State of Bihar and Others
Patna High Court · AIR 2004 Patna 26 : (2003) 3 PLJR 470
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 39 Rule 1, Order 39 Rule 2Land Acquisition Act, 1894 — Section 30
High Courts09 Jun 2003Dismissed
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2007 : (2003) 3 PLJR 473
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts04 Jun 2003Allowed
Ram Bihari Singh Vs The Rajendra Agricultural University and Others
Patna High Court · (2003) 3 PLJR 703
Bihar Agriculture University Act, 1987 — Section 39, 39(4)Constitution of India, 1950 — Article 16, 311
High Courts02 Jun 2003Allowed
Kailash Sharma Vs State of Bihar
Patna High Court · (2003) 06 PAT CK 0031
High Courts23 May 2003Dismissed
Bhola Kumar, Shive Gope and Akhilesh Kumar Sinha (since dead) Vs State of Bihar
Patna High Court · (2003) 3 PLJR 684
Arms Act, 1959 — Section 27(1)Penal Code, 1860 (IPC) — Section 302, 304, 34