High Courts01 Jul 2003Dismissed
Mohammad Alauddin Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 4 PLJR 195
Electricity (Supply) Act, 1948 — Section 79Electricity (Supply) Rules, 1956 — Rule 73
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 33 of 63
High Courts01 Jul 2003Dismissed
Hira Kumar Verma @ Amrendra Kumar Sinha Vs State of Bihar
Patna High Court · (2003) 07 PAT CK 0069
High Courts01 Jul 2003Dismissed
Branch Manager, National Insurance Company Ltd. Vs Raj Banshi Ram and Others
Patna High Court · (2003) 07 PAT CK 0053
High Courts01 Jul 2003Dismissed
Brajesh Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 659
High Courts30 Jun 2003Allowed
Universal Drug House Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · AIR 2004 Patna 86 : (2003) 3 BLJR 1756 : (2003) 3 PLJR 771
Drugs and Cosmetics Rules, 1945 — Rule 66, 66(2)
High Courts30 Jun 2003Dismissed
Marhowra Factories Mazdoor Sangh and Another Vs The State of Bihar and Others
Patna High Court · (2003) 06 PAT CK 0014
High Courts30 Jun 2003Allowed
The Oriental Fire and General Insurance Company Vs Shashi Kant Jha and Others
Patna High Court · (2003) 06 PAT CK 0010
High Courts30 Jun 2003Dismissed
Ramdeo Kahar and Sitaram Kahar Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 854
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34
High Courts30 Jun 2003Dismissed
Om Prakash Singh Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 466
High Courts27 Jun 2003
United India Insurance Vs Sukho Devi and Others
Patna High Court · (2003) 2 BLJR 1307
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jun 2003
Tetari Devi Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1309 : (2003) 3 PLJR 600
High Courts27 Jun 2003Dismissed
Dr. S.D.N. Singh and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 594
High Courts27 Jun 2003Allowed
Ramchandra Prasad Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 774
Land Acquisition Act, 1894 — Section 11, 11A, 4, 4(1), 5A
High Courts26 Jun 2003Dismissed
Jagarnath Durga Dutt and Others Vs Bihar Agricultural Produce Market Committee and Others
Patna High Court · (2003) 06 PAT CK 0025
High Courts26 Jun 2003Dismissed
Dhrup Narain Chaudhary Vs State of Bihar and Another
Patna High Court · (2003) 06 PAT CK 0023
High Courts26 Jun 2003
Bennett Coleman and Co. Ltd. Vs Presiding Officer, Labour Court and Others
Patna High Court · (2003) 06 PAT CK 0020
High Courts26 Jun 2003Dismissed
Dr. Rajnandan Singh Vs The State of Bihar and Others
Patna High Court · (2003) 06 PAT CK 0017
High Courts26 Jun 2003Allowed
Riga Sugar Company Limited Vs The State of Bihar and Others
Patna High Court · (2003) 06 PAT CK 0012
High Courts26 Jun 2003
Bihar Co-operative Bank Employees Union Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 263
High Courts26 Jun 2003Dismissed
Mahakant Mishra Vs Sadanand Mishra and Pramod Kumar Mishra
Patna High Court · (2003) 4 PLJR 34
Penal Code, 1860 (IPC) — Section 323, 379, 452