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Patna High Court judgments, 2003

1,250 judgments · page 31 of 63

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High Courts09 Jul 2003Allowed

Subodh Singh Vs The State of Bihar

Patna High Court · (2005) 4 PLJR 747

Essential Commodities Act, 1955 — Section 7
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High Courts08 Jul 2003Allowed

Prem Chand Chaudhary Vs State of Bihar and Others

Patna High Court · (2003) 07 PAT CK 0137

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High Courts08 Jul 2003Dismissed

Brij Bhawan Choubey Vs Union of India (UOI) and Others

Patna High Court · (2003) 4 PLJR 165

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High Courts08 Jul 2003Allowed

Ashok Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2003) 07 PAT CK 0120

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High Courts08 Jul 2003Allowed

Subhashini and Another Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 601

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High Courts08 Jul 2003Dismissed

Subrat Prasad Vs The State of Bihar and Others

Patna High Court · (2003) 07 PAT CK 0110

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High Courts08 Jul 2003Allowed

Madan Sharma and Another Vs The State of Bihar and Others

Patna High Court · (2003) 07 PAT CK 0074

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High Courts08 Jul 2003Allowed

Mahabir Yadav and Others Vs The State of Bihar

Patna High Court · (2003) 4 PLJR 287

Arms Act, 1959 — Section 27Bihar Tenancy Act, 1885 — Section 106Criminal Procedure Code, 1973 (CrPC) — Section 161
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High Courts08 Jul 2003Dismissed

Charchit Anand and Others Vs The State of Bihar and Others

Patna High Court · (2003) 07 PAT CK 0045

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High Courts08 Jul 2003

Ras Bihari Singh Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 610

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High Courts08 Jul 2003Allowed

Shashi Kumar Singh and Another Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 617

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High Courts08 Jul 2003Allowed

Brajendra Jha Vs Bihar State Financial Corporation and Others

Patna High Court · (2003) 4 PLJR 157

State Financial Corporations Act, 1951 — Section 17
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High Courts08 Jul 2003Dismissed

Radhey Shyam Pandey Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 613

Civil Services (Classification, Control and Appeal) Rules — Rule 45, 55
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High Courts07 Jul 2003Dismissed

Ajay Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2003) 2 BLJR 1537

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High Courts07 Jul 2003

Gramin Gool Udyog and Others Vs The C.I.L. and Others

Patna High Court · (2003) 2 BLJR 1478 : (2003) 3 PLJR 515

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High Courts07 Jul 2003Allowed

Arun Kumar Sinha Vs The State of Bihar and Others

Patna High Court · (2003) 2 BLJR 1560 : (2003) 3 PLJR 512

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High Courts07 Jul 2003Dismissed

Jhabbu Pandey Vs The State of Bihar

Patna High Court · (2003) 4 PLJR 63

Penal Code, 1860 (IPC) — Section 307, 324
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High Courts07 Jul 2003

Kamla Kant Jha Vs The State of Bihar and Others

Patna High Court · (2003) 2 BLJR 1641

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High Courts07 Jul 2003Allowed

Harendra Prasad Sahu Vs Bihar Public Service Commission and Others

Patna High Court · (2003) 2 BLJR 1475 : (2003) 3 PLJR 531

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High Courts07 Jul 2003Allowed

Dwarika Pd. Keshari Vs The State of Bihar and Others

Patna High Court · (2003) 2 BLJR 1642 : (2003) 3 PLJR 628

Criminal Procedure Code, 1973 (CrPC) — Section 340
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