High Courts14 Jul 2003Dismissed
Abhinandan Jha alias Abhed Jha and Others Vs Anant Mishra and Others
Patna High Court · (2003) 07 PAT CK 0090
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 30 of 63
High Courts14 Jul 2003
Kamla Kant Jha Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1546
Negotiable Instruments Act, 1881 (NI) — Section 92
High Courts14 Jul 2003Dismissed
Sri. B.P. Sinha Vs Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 641
Bharat Wagon and Engineering Company Ltd. (Conduct, Discipline and Appeal) Rules — Rule 21, 3, 33, 33(1), 33(2)
High Courts14 Jul 2003Allowed
Girindra Kishore Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 700
High Courts11 Jul 2003Dismissed
Bihar State Stamp Vendors Association and Another Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1565
Bihar Stamp Rules, 1954 — Rule 3
High Courts11 Jul 2003
Union of India (UOI) and Others Vs Pramod Kumar Yadav
Patna High Court · (2003) 2 BLJR 1566 : (2003) 3 PLJR 690
High Courts11 Jul 2003Allowed
Shree Prakash Singh Vs State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0061
High Courts11 Jul 2003
Indian Oil Corporation Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0057
High Courts11 Jul 2003Dismissed
Lal Mani Tiwari Vs The Bihar State Board of Religious Trust and Others
Patna High Court · (2003) 3 PLJR 627
Bihar Hindu Religious Trusts Act, 1950 — Section 32
High Courts10 Jul 2003
Dr. (Mrs.) Sumedha Tripathi Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 698
Bihar Reorganisation Act, 2000 — Section 34
High Courts10 Jul 2003Allowed
Bhikari Singh Vs Ram Nagina Singh and Others
Patna High Court · (2003) 3 PLJR 616
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1
High Courts10 Jul 2003Allowed
Suresh Prasad Verma Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 371
High Courts10 Jul 2003
Punjab National Bank and Others Vs All India Punjab National Bank Officers Association and Others
Patna High Court · (2003) 2 BLJR 1563 : (2003) 3 LLJ 958 : (2003) 4 PLJR 89
Industrial Disputes Act, 1947 — Section 18
High Courts10 Jul 2003Allowed
Md. Jamil Ahmad Khan Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1542 : (2003) 3 PLJR 663
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Jul 2003Dismissed
Sitaram Sah Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 BLJR 1538
High Courts10 Jul 2003Dismissed
Nathuni Mahto Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 553
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 32
High Courts10 Jul 2003Dismissed
Sona Sahni @ Sonelal Sahni and Chamru Sahni Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 116
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts09 Jul 2003Dismissed
Mostt. Sita Devi and Others Vs Raktoo Mahto and Others
Patna High Court · (2003) 07 PAT CK 0036
High Courts09 Jul 2003
Gabbu @ Gabbu Ram Vs The Administrator, Patna Municipal Corporation and Another
Patna High Court · (2003) 3 PLJR 658
High Courts09 Jul 2003
Bihar Rajya Panchayat Parishad Vs Election Commission and Others
Patna High Court · (2003) 3 PLJR 764
Conduct of Elections Rules, 1961 — Rule 4Constitution of India, 1950 — Article 171Representation of the People Act, 1951 — Section 125A, 33(1), 33A, 36, 8