High Courts22 Jul 2003

Pramod Kumar Vs The State of Bihar and Others

Patna High Court · (2003) 4 PLJR 29

Bihar Administrative Service (Recruitment by Limited Competitive Examination) Rules, 1991 — Rule 3Bihar Civil Services (Executive Branch) and the Bihar Junior Civil Services (Recruitment) Rules, 1951 — Rule 12, 2, 3, 5Constitution of India, 1950 — Article 309