High Courts04 Aug 2003Allowed
Braj Bhushan Ojha Vs The Bihar State Agricultural Marketing Board and Others
Patna High Court · (2003) 4 PLJR 7
Bihar Agricultural Produce Markets Rules, 1975 — Rule 129, 29Bihar Tenancy Act, 1885 — Section 23
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 26 of 63
High Courts04 Aug 2003Allowed
Lalu Prasad @ Lalu Prasad Yadav Vs Union of India (UOI)
Patna High Court · (2003) 08 PAT CK 0004
High Courts01 Aug 2003Allowed
The Governing Body of Mata Gujri Memorial Medical College and Lions Seva Kendra Hospital and Another Vs The State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0108
High Courts01 Aug 2003
Sahdeo Yadav Vs The State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0095
High Courts01 Aug 2003Allowed
Ram Narayan Shah @ Narayan Shah and Another Vs State of Bihar
Patna High Court · (2003) 2 BLJR 1622 : (2004) 2 DMC 426 : (2003) 4 PLJR 187
Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts01 Aug 2003Dismissed
Munna Tanti Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 77
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21, 22
High Courts01 Aug 2003Dismissed
Shiv Ram Mandal Vs The State of Bihar
Patna High Court · (2003) 08 PAT CK 0024
High Courts01 Aug 2003
Smt. Santokha Devi Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 354
High Courts01 Aug 2003Allowed
Deo Narayan Rout Vs State of Bihar
Patna High Court · (2003) 4 PLJR 200
Penal Code, 1860 (IPC) — Section 302, 307, 324, 341, 441
High Courts31 Jul 2003Allowed
The State of Bihar and Others Vs Smt. Suniti Kumari and Others
Patna High Court · (2003) 3 BLJR 1740 : (2003) 3 PLJR 689
High Courts31 Jul 2003Dismissed
Hiralal Das Vs State of Bihar
Patna High Court · (2003) 07 PAT CK 0041
High Courts31 Jul 2003Dismissed
Suraj Dev Singh @ Suradeo Singh Vs The Bihar State Elect. Board and Others
Patna High Court · (2003) 4 PLJR 32
High Courts30 Jul 2003Allowed
Subhash Yadav Vs The State of Bihar
Patna High Court · (2004) 2 PLJR 24
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34Arms Act, 1959 — Section 27
High Courts30 Jul 2003Allowed
Shankar Singh, Om Prakash Singh and Jitendra Rai @ Musa Rai Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 500
Penal Code, 1860 (IPC) — Section 364A, 379
High Courts29 Jul 2003Dismissed
Diuta Alcohols Pvt. Ltd. and Shipra Beverage Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 360
High Courts29 Jul 2003Allowed
Ally Food Private Limited Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 767
High Courts29 Jul 2003Allowed
Sri Kant Singh Vs State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1647 : (2003) 3 PLJR 780
Criminal Procedure Code, 1973 (CrPC) — Section 197(2)
High Courts29 Jul 2003Dismissed
Diuta Alcohols Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 470
Bihar Finance Act, 1981 — Section 12
High Courts29 Jul 2003
Nageshwar Prasad Mehta Vs Rajesh Kumar Jain and Others
Patna High Court · (2005) ACJ 440 : (2003) 4 PLJR 87
Motor Vehicles Act, 1939 — Section 110CCMotor Vehicles Act, 1988 — Section 171
High Courts29 Jul 2003Dismissed
Dilip Kumar Sinha Vs The Union of India (UOI) and Others
Patna High Court · (2004) 2 PLJR 643