High Courts06 Aug 2003Allowed
Sai Iron (India) Limited Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1748 : (2003) 4 PLJR 38
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 25 of 63
High Courts05 Aug 2003Allowed
Sudama Prasad Dewedi Vs State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0122
High Courts05 Aug 2003Allowed
Tarkeshwar Singh Vs The State of Bihar and Another
Patna High Court · (2003) 08 PAT CK 0112
High Courts05 Aug 2003Allowed
Surendra Kapoor Vs Ram Prasad Khemka and Another
Patna High Court · (2003) 08 PAT CK 0085
High Courts05 Aug 2003
Dr. Md. Shahid Jamil Khan Vs The State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0049
High Courts05 Aug 2003Dismissed
Shatrughan Sharan Das and Others Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 368
High Courts05 Aug 2003Allowed
The State of Bihar and Others Vs Yadunandan Kumar @ Brajnandan Kumar
Patna High Court · (2003) 4 PLJR 522
High Courts05 Aug 2003
Lakhan Thakur and Others Vs The State of Bihar
Patna High Court · (2003) 3 BLJR 1821 : (2004) 1 PLJR 595
Penal Code, 1860 (IPC) — Section 324, 326
High Courts05 Aug 2003Dismissed
Killbhushan Tripathi Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 319
High Courts04 Aug 2003
Smt. Bimala Devi and Sri Rajendra Jha Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 63
High Courts04 Aug 2003Dismissed
Branch Manager, The New India Assurance Co. Ltd. Vs Rustam Quaraisi and Others
Patna High Court · (2003) 08 PAT CK 0125
High Courts04 Aug 2003Dismissed
Lok Adhikar Sangathan and Others Vs Union of India (UOI) and Others
Patna High Court · (2003) 4 PLJR 339
Constitution of India, 1950 — Article 169, 171
High Courts04 Aug 2003Dismissed
Lipika Mukherjee Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 409
High Courts04 Aug 2003
Bihar State Pharmaceutical Corporation Ltd. Vs Bank of India and Others
Patna High Court · (2003) 4 PLJR 356
Companies Act, 1956 — Section 253, 433, 619
High Courts04 Aug 2003Allowed
Miss Kalpana Mandal Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 264
High Courts04 Aug 2003Allowed
Bihar Public Service and Another Vs Vinoy Kumar Singh and Another
Patna High Court · (2003) 08 PAT CK 0092
High Courts04 Aug 2003Dismissed
Ganour Das Vs The State of Bihar
Patna High Court · (2003) 08 PAT CK 0083
High Courts04 Aug 2003
Ashok Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 681
High Courts04 Aug 2003Dismissed
Harendra Rai and Bachchu Rai Vs The State of Bihar
Patna High Court · (2003) 08 PAT CK 0070
High Courts04 Aug 2003Dismissed
Md. Akram Hussain Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 353
Criminal Procedure Code, 1973 (CrPC) — Section 144