High Courts12 Aug 2003Dismissed
Suresh Sharma Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 65
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 24 of 63
High Courts12 Aug 2003Allowed
Umda Devi and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 08 PAT CK 0050
High Courts12 Aug 2003Allowed
Raptakos Brett and Company Limited and Another Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 325
Drugs (Prices Control) Order, 1995 — Rule 24Drugs and Cosmetics Rules, 1945 — Rule 66, 96Essential Commodities Act, 1955 — Section 3, 7
High Courts12 Aug 2003
The State of Bihar Vs Suresh Prasad, APP
Patna High Court · (2003) 08 PAT CK 0012
High Courts11 Aug 2003Dismissed
Bhulan Ram and Others Vs The State of Bihar
Patna High Court · (2003) 3 BLJR 2350
Penal Code, 1860 (IPC) — Section 395
High Courts11 Aug 2003
Bihar Rajya Panchayat Vs Election Commission and Others
Patna High Court · (2003) 3 BLJR 1730 : (2003) 4 PLJR 338
Constitution of India, 1950 — Article 171(3)
High Courts11 Aug 2003Allowed
Triputai Techpack Pvt. Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 4 PLJR 544
High Courts08 Aug 2003Allowed
Most. Lalpari Devi Vs The Rajendra Agricultural University and Others
Patna High Court · (2004) 1 PLJR 691
High Courts08 Aug 2003Dismissed
Dinbandhu Jha Vs The State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0038
High Courts08 Aug 2003Allowed
Gautam Singh Vs Bihar State Agriculture Marketing Board and Others
Patna High Court · (2003) 08 PAT CK 0020
High Courts08 Aug 2003Allowed
Rang Bahadur Singh Vs The Chancellor and Others
Patna High Court · (2004) 4 PLJR 312
Bihar Agriculture University Act, 1987 — Section 20(5)
High Courts07 Aug 2003
Smt. Shakuntala Devi Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1745
High Courts07 Aug 2003Allowed
Amit Kumar Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 328
Representation of the People Act, 1951 — Section 161
High Courts07 Aug 2003Dismissed
Gowardhan Beshak and Others Vs The State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0001
High Courts06 Aug 2003Dismissed
Suday Kumar and Others Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (2003) 08 PAT CK 0123
High Courts06 Aug 2003Dismissed
Ram Lakhan Rai and Dauna Devi Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 127
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Aug 2003
Raghubir Prasad and Another Vs Amir Sah @ Amar Sah and Others
Patna High Court · (2003) 4 PLJR 406
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts06 Aug 2003Dismissed
Kusheshwar Asthan Prakhand Matasyajivi Swablambi Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 422
High Courts06 Aug 2003Allowed
Sanjay Kumar Barnwal and Others Vs State and Others
Patna High Court · (2003) 4 PLJR 794
Constitution of India, 1950 — Article 226