High Courts21 Aug 2003
Bihar State Gazetted Officers Federation and Others Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 1937 : (2003) 4 PLJR 1
Penal Code, 1860 (IPC) — Section 441, 442, 443, 444, 445
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 22 of 63
High Courts21 Aug 2003Dismissed
Shambhu Sharan Sharma Vs The State of Bihar
Patna High Court · (2003) 3 BLJR 1991
Essential Commodities Act, 1955 — Section 7
High Courts21 Aug 2003Allowed
Smt. Chameli Devi and Others Vs Basamati Devi and Others
Patna High Court · (2003) 3 BLJR 1952 : (2003) 4 PLJR 472
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts21 Aug 2003Dismissed
Raj Kumar Raghawendra Prasad Narain Singh @ Radhvendra Prasad Narain Singh and Others Vs Ashiana Land Developments and Projects Private Limited and Others
Patna High Court · (2003) 08 PAT CK 0059
High Courts21 Aug 2003
Mithilesh Kumar @ Vishwakarma and Others Vs The State
Patna High Court · (2003) 08 PAT CK 0053
High Courts21 Aug 2003Dismissed
Panchayat Samiti Sangharsh Morcha Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 480
Bihar Panchayat Raj Act, 1993 — Section 139
High Courts21 Aug 2003Allowed
Ram Balak Singh Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 481
High Courts19 Aug 2003Allowed
Brij Bhawan Chaubey Vs Union of India (UOI) and Others
Patna High Court · (2003) 4 PLJR 331
High Courts19 Aug 2003Dismissed
Deo Prasad Yadav and Others Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 261
High Courts19 Aug 2003Dismissed
Bihar State Electric Supply Worker''s Union Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 08 PAT CK 0104
High Courts19 Aug 2003
Indradeo Prasad Singh @ Indradeo Singh Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 11
High Courts19 Aug 2003
Shambhu Thakur Vs State and Others
Patna High Court · (2003) 3 BLJR 1996 : (2003) 4 PLJR 470
Bihar Choukidari Manual — Rule 35
High Courts19 Aug 2003Dismissed
Patel Seva Sadan and Others Vs Addl. Member, Board of Revenue and Others
Patna High Court · (2003) 08 PAT CK 0058
High Courts19 Aug 2003Dismissed
Rajesh Singh Yadav Vs State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0043
High Courts19 Aug 2003Dismissed
Md. Jainuddin Vs State of Bihar
Patna High Court · (2003) 08 PAT CK 0013
High Courts18 Aug 2003Dismissed
Satyendra Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 435
Penal Code, 1860 (IPC) — Section 323, 325, 341, 354Railways Act, 1989 — Section 145
High Courts18 Aug 2003Allowed
Chandrakanti Devi and Khurshid Alam Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 429
Bihar Panchayat Raj Act, 1993 — Section 42, 44, 44(3)
High Courts18 Aug 2003Dismissed
The State of Bihar and Others Vs Bhola Singh
Patna High Court · (2003) 4 PLJR 199
High Courts18 Aug 2003Dismissed
Nathuni Miyan Vs State of Bihar
Patna High Court · (2003) 4 PLJR 823
Penal Code, 1860 (IPC) — Section 307, 324, 326