High Courts01 Sept 2003Allowed
Kedar Nath Singh Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0089
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 20 of 63
High Courts01 Sept 2003
Nur Hassan Ansari and Others Vs State of Bihar
Patna High Court · (2003) 09 PAT CK 0085
High Courts01 Sept 2003Dismissed
Bhimsen Gupta Vs Bishwanath Prasad Gupta
Patna High Court · (2003) 09 PAT CK 0076
High Courts29 Aug 2003
Ram Bilas Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1850 : (2003) 4 PLJR 483
High Courts29 Aug 2003Dismissed
The State of Bihar and Others Vs Shyam Narayan Singh
Patna High Court · (2003) 3 BLJR 1876 : (2003) 4 PLJR 540
High Courts29 Aug 2003Allowed
Suresh Rai and Others Vs The State of Bihar
Patna High Court · (2003) 08 PAT CK 0046
High Courts28 Aug 2003Allowed
Ishwar Narain Singh and Kapileshwar Paswan @ Kapil Paswan Vs State of Bihar
Patna High Court · (2004) 2 PLJR 280
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395
High Courts28 Aug 2003Allowed
Bisheshwar Thakur Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1841 : (2003) 4 PLJR 623
Bihar Education Code, 1961 — Article 800
High Courts28 Aug 2003Allowed
Toofani Thakur Vs The State of Bihar
Patna High Court · (2004) 2 PLJR 737
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts27 Aug 2003Allowed
Sahdeo Yadav @ Sahdeo Pd. Yadav Vs Election Commissioner and Others
Patna High Court · (2003) 08 PAT CK 0093
High Courts27 Aug 2003Allowed
Shamsher Bahadur Sinha Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1871 : (2004) 2 PLJR 379
Bihar Service Code, 1952 — Rule 97(2)
High Courts27 Aug 2003Dismissed
Janki Devi @ Janki Devi Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1870 : (2003) 4 PLJR 525
High Courts27 Aug 2003Allowed
Vindeshwari Mishra Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 748
Bihar Service Code, 1952 — Rule 257
High Courts27 Aug 2003Dismissed
Mukesh Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2003) 08 PAT CK 0041
High Courts27 Aug 2003Allowed
Birendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 763
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 11, 11(1), 32A
High Courts27 Aug 2003Dismissed
Ram Bilash Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 4 PLJR 484
High Courts27 Aug 2003Allowed
Mahendra Kumar Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1885 : (2003) 4 PLJR 332
Bihar Government Servants Conduct Rules, 1976 — Rule 23
High Courts27 Aug 2003
Ram Lakhan Paswan Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 2 PLJR 422
High Courts26 Aug 2003Dismissed
Mundrika Yadav Vs State of Bihar
Patna High Court · (2006) 3 PLJR 216
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Aug 2003Allowed
Abhay Kumar Singh Yadav Vs The Union of India (UOI) and Others
Patna High Court · (2003) 4 PLJR 622