High Courts02 Sept 2003Allowed
Musmat Usha Devi @ Mostt. Usha Devi Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 257
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 19 of 63
High Courts02 Sept 2003
Hamid Husain and Others Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0129
High Courts02 Sept 2003
Ather Hussain and Others Vs Indian Bank and Others
Patna High Court · (2003) 3 BLJR 1994 : (2003) 4 PLJR 693
Constitution of India, 1950 — Article 226
High Courts02 Sept 2003Dismissed
Bihar State Financial Corporation Vs Alokesh Chowdhary and Others Alokesh Chowdhary and Another Vs Ram Janki Sharan and Bihar State Financial Corporation
Patna High Court · (2004) 1 PLJR 54
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 106
High Courts02 Sept 2003
Nawab Sah @ Md. Nawab Ali Vs Md. Mustafa and Others
Patna High Court · (2003) 09 PAT CK 0062
High Courts02 Sept 2003Dismissed
Parmanand Kiyal Vs State of Bihar
Patna High Court · (2003) 3 BLJR 2372
Penal Code, 1860 (IPC) — Section 348, 364, 365
High Courts02 Sept 2003Dismissed
The State of Bihar and Others Vs Gopal Prasad and Others
Patna High Court · (2003) 4 PLJR 495
High Courts02 Sept 2003Dismissed
Brij Deo Singh Vs The Bihar Police Building Construction Corporation and Others
Patna High Court · (2003) 4 PLJR 529
High Courts02 Sept 2003
Ravi Pandit Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 819
High Courts02 Sept 2003Allowed
Pravin Mandal Vs State of Bihar
Patna High Court · (2006) 3 PLJR 249
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts02 Sept 2003Allowed
Ritendra Nath Berman and Others Vs The State of Bihar and Another
Patna High Court · (2005) 3 PLJR 347
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 420
High Courts02 Sept 2003
Sunil Kumar @ Sunil Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0001
High Courts01 Sept 2003Dismissed
Pravin Kumar Singh Vs Lal Bahadur Ram and Another
Patna High Court · (2003) 4 PLJR 671
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 100Specific Relief Act, 1963 — Section 26
High Courts01 Sept 2003Allowed
Brijanand Ojha Vs The Bihar State Housing Board and Others
Patna High Court · (2003) 4 PLJR 443
High Courts01 Sept 2003
Chunchun Singh, Tuntun Singh and Manoj Kumar Singh Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 97
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts01 Sept 2003
Kedar Nath Sahay Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0135
High Courts01 Sept 2003Allowed
Sheo Shankar Construction Company (P) Limited Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2038 : (2003) 4 PLJR 514
High Courts01 Sept 2003
Mapra Laboratories Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0105
High Courts01 Sept 2003
Surendra Narayan Jha Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 50
Bihar Pension Rules, 1950 — Rule 101, 135
High Courts01 Sept 2003Dismissed
P.K. Ranjan Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0094