High Courts18 Aug 2003Allowed
Suraj Choudhary Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 336
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 23 of 63
High Courts18 Aug 2003Dismissed
Basawan Mahto Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 65
Penal Code, 1860 (IPC) — Section 302, 307, 324, 84
High Courts18 Aug 2003Allowed
Snashi Bhushan Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 343
High Courts14 Aug 2003Allowed
Dinesh Prasad, Binod Prasad and Mithilesh Thakur Vs The State of Bihar The State of Bihar Vs Binod Prasad and Mithilesh Thakur
Patna High Court · (2003) 08 PAT CK 0080
High Courts14 Aug 2003
Ajju @ Ajay Manjhi Vs The State of Bihar
Patna High Court · (2003) 3 BLJR 1912 : (2003) 4 PLJR 162
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts14 Aug 2003
Lalit Kishore and M.P. Gupta Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1751 : (2003) 4 PLJR 12
Constitution of India, 1950 — Article 17
High Courts14 Aug 2003
Bihar Vyavsayik Sangharsh Morcha and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1733 : (2003) 4 PLJR 18
High Courts14 Aug 2003
Bachan Singh and Others Vs State of Bihar
Patna High Court · (2004) 1 PLJR 578
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts14 Aug 2003Dismissed
Devendra Mishra, Ajay Kumar Mahto and Amar Nath Chaudhary Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 299
Arms Act, 1959 — Section 25, 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 34, 395, 396, 399
High Courts14 Aug 2003Dismissed
Baijnath Singh and Adalat Mian Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 89
Penal Code, 1860 (IPC) — Section 395, 412
High Courts14 Aug 2003Dismissed
Shri Ram Chandra Jha Vs The Bihar State Co-operative Marketing Union Limited and Others
Patna High Court · (2003) 51 BLJR 2107 : (2003) 4 PLJR 96
High Courts13 Aug 2003Allowed
Baudhu Mian @ Md. Baudhu, Md. Bandhu @ Bandhu Mian and Md. Ponu @ Ponu Mian Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 180
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts13 Aug 2003
Dr. Syed Md. Mohiuddin Subhani Vs B.R.A. Bihar University and Others
Patna High Court · (2003) 4 PLJR 642
High Courts13 Aug 2003Dismissed
Izhar Ahmad Vs Mahabir Prasad
Patna High Court · (2003) 3 BLJR 1856 : (2003) 4 PLJR 167
Representation of the People Act, 1951 — Section 80, 80A, 91
High Courts13 Aug 2003Allowed
Prabhat Yadav, Birendra Yadav and Baikunth Yadav Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 209
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts13 Aug 2003Dismissed
Lal Rai Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1731 : (2003) 4 PLJR 103
Bihar Panchayat Raj Act, 1993 — Section 145
High Courts13 Aug 2003Dismissed
Suresh Prasad Singh Vs State Bank of India and Others
Patna High Court · (2003) 4 PLJR 518
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 49
High Courts12 Aug 2003Allowed
Adhishwar Prasad and Another Vs Bindeshwar Prasad
Patna High Court · (2003) 4 PLJR 428
High Courts12 Aug 2003Dismissed
Dinesh Chowdhury Vs Ram Chunihera and Others
Patna High Court · (2003) 08 PAT CK 0084