High Courts29 Jul 2003Dismissed
Rasheed Alam Vs The State Bank of India and Others
Patna High Court · (2003) 07 PAT CK 0040
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 27 of 63
High Courts29 Jul 2003Allowed
Friqa Minj Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 516
High Courts29 Jul 2003Dismissed
Sheo Nath Roy and Another Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 776
High Courts28 Jul 2003Dismissed
Arun Kumar Upadhyaya @ Upadhyaya Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 100
Constitution of India, 1950 — Article 16
High Courts28 Jul 2003
Jaleshwari Devi and Others Vs Deorani Devi and Others, Harihar Sharma and Others and Sarjug Sharma and Others
Patna High Court · (2003) 3 BLJR 1720
Transfer of Property Act, 1882 — Section 106
High Courts28 Jul 2003Allowed
Ram Kalewar Prasad Singh and Others Vs Uday Shankar Triyar and Others
Patna High Court · (2003) 4 PLJR 745
High Courts25 Jul 2003Allowed
Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 95
High Courts25 Jul 2003Dismissed
Harendra Singh Vs State of Bihar
Patna High Court · (2003) 4 PLJR 812
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324
High Courts25 Jul 2003Dismissed
Management of Koiri Hitkarini Panchit Hat Samittee Vs State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0101
High Courts25 Jul 2003Dismissed
M.D. Bihar State Warehousing Corp. Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 80
High Courts25 Jul 2003Allowed
Shyam Sundar Singh and Rabri Devi Vs The State of Bihar
Patna High Court · (2003) 07 PAT CK 0026
High Courts25 Jul 2003Dismissed
Aditya Kumar Biswas Vs State of Bihar
Patna High Court · (2004) 2 PLJR 46
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Jul 2003Dismissed
Kulwant Singh @ Kulbansh Singh and Awadh Singh Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 582
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 109, 302
High Courts24 Jul 2003
Dr. Sureshwar Satti Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0107
High Courts24 Jul 2003Dismissed
Sarswatiji Mills and Others Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 76
High Courts24 Jul 2003Allowed
United India Insurance Company Ltd. and Another Vs Lalita Devi and Others
Patna High Court · (2003) 4 PLJR 35
Motor Vehicles Act, 1988 — Section 171
High Courts24 Jul 2003Dismissed
Subhash Kumar Verma Vs United Bank of India and Others
Patna High Court · (2003) 3 PLJR 826
High Courts24 Jul 2003Allowed
Madhusudan Pandey Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 3 PLJR 625
Civil Services (Classification, Control and Appeal) Rules — Rule 49
High Courts23 Jul 2003
Jagdish Rai Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 829
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 21
High Courts23 Jul 2003Dismissed
Rameshwar Beldar Vs The State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0091