High Courts21 Jul 2003Dismissed
Binay Kishore Sahi Vs State of Bihar and Others Ganesh Singh and Another Vs Bihar State Housing Board and Others
Patna High Court · (2003) 3 PLJR 770
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 29 of 63
High Courts21 Jul 2003Allowed
Smt. Phul Kumari Tripathi Vs Smt. Bina Devi @ Saraswati Devi
Patna High Court · (2003) 07 PAT CK 0019
High Courts18 Jul 2003Dismissed
Radna Krishna Bhagat Vs The Central Administrative Tribunal and Others
Patna High Court · (2003) 4 PLJR 377
High Courts18 Jul 2003Dismissed
Pawan Kumar Poddar Vs State of Bihar and Another
Patna High Court · (2003) 3 PLJR 650
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 Jul 2003Dismissed
Pawan Kumar Poddar Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 646
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 34, 386, 406, 420
High Courts18 Jul 2003Dismissed
Mahabir Tanti Vs The State of Bihar and Others
Patna High Court · (2003) 4 PLJR 123
High Courts17 Jul 2003Dismissed
Sashi Bhushan Prasad Vs Union of India (UOI) and Others
Patna High Court · (2004) 2 LLJ 754 : (2003) 4 PLJR 524
Constitution of India, 1950 — Article 226
High Courts17 Jul 2003
Rajya Rath Pariwahan Kamgar Union and Another Vs Union of India (UOI) and Others
Patna High Court · (2003) 4 PLJR 499
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)
High Courts17 Jul 2003Dismissed
Shri Bhogendra Singh Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (2003) 3 BLJR 1649
High Courts17 Jul 2003Allowed
B.N. Mandal University Vs Md. Mustaque Alam and Others
Patna High Court · (2003) 4 PLJR 197
Teachers Education Act, 1993 — Section 14, 14(1), 15, 16
High Courts16 Jul 2003Allowed
Kishori Prasad, Chhedi Sah, Parikshan Mahto and Etwaria Mosmat @ Most. Etwari Devi Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 794
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts16 Jul 2003Allowed
Pramod Kumar Vs The Champaran Kshetriya Gramin Bank and Others
Patna High Court · (2003) 4 PLJR 68
Bihar Service Code, 1952 — Rule 97Champaran Kshetriya Gramin Bank Service Regulation, 1980 — Regulation 30(1), 30(4)
High Courts16 Jul 2003Allowed
Kalyani Devi Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 691
Evidence Act, 1872 — Section 108
High Courts16 Jul 2003Dismissed
Bakarganj Machhua Swablambi Sahkari Samiti Limited Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 668
High Courts16 Jul 2003
Sushila Devi Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 336
High Courts15 Jul 2003Allowed
Umesh Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 1762 : (2004) 1 LLJ 840
High Courts15 Jul 2003Dismissed
Ashutosh Agencies Vs Bharat Sanchar Nigam Ltd. and Others
Patna High Court · (2003) 3 BLJR 1764 : (2004) 1 CTLJ 268 : (2003) 4 PLJR 92
High Courts15 Jul 2003Allowed
Union of India (UOI) and Others Vs Subodh Kumar and Another
Patna High Court · (2003) 3 BLJR 1760 : (2003) 4 PLJR 207
High Courts15 Jul 2003Dismissed
Shankar Prasad Das and Others Vs The State of Bihar and Another
Patna High Court · (2003) 07 PAT CK 0049
High Courts15 Jul 2003
Birendra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 07 PAT CK 0002