High Courts08 Apr 2003Allowed
Bihar State Electricity Board Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 913 : (2003) 3 PLJR 273
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 45 of 63
High Courts08 Apr 2003Allowed
Prakash Chandra Verma Vs The Bihar State Co-operative Land Development Bank and Another
Patna High Court · (2003) 2 BLJR 961 : (2003) 3 LLJ 331 : (2003) 2 PLJR 699
High Courts07 Apr 2003
Sri Nageshwar Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 813
Civil Services (Classification, Control and Appeal) Rules — Rule 49
High Courts07 Apr 2003
Ramji Mishra Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 452
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts07 Apr 2003Dismissed
Ram Hare Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 719
High Courts07 Apr 2003Allowed
Hari Shankar Sah Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0100
High Courts07 Apr 2003
Dilip Kumar Singh @ Dilip Kr. Sinha and Another Vs Mostt. Sakuntala Devi and Others
Patna High Court · (2003) 04 PAT CK 0073
High Courts07 Apr 2003Dismissed
Suman Kumar Sah Vs State of Bihar and Another
Patna High Court · (2003) 2 PLJR 706
Penal Code, 1860 (IPC) — Section 307, 324, 34, 341
High Courts07 Apr 2003
Dr. Ajay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 31
Bihar and Orissa Excise Rules, 1919 — Rule 53
High Courts07 Apr 2003
Ram Ayodhya Prasad Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 416
High Courts07 Apr 2003Dismissed
Ram Narayan Harijan and Another Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 158
Police Act, 1861 — Section 12
High Courts04 Apr 2003Dismissed
Harish Industries Pvt. Ltd. and Another Vs The Bihar State Road Transport Corporation and Others
Patna High Court · (2003) 04 PAT CK 0157
High Courts04 Apr 2003Allowed
Pravesh Gope and Others Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0120
High Courts04 Apr 2003Allowed
Baidhya Nath Mali @ Baijnath Mali Vs State of Bihar
Patna High Court · (2003) 04 PAT CK 0088
High Courts04 Apr 2003Allowed
Ranvijay Kumar Patel Vs The State of Bihar and Another
Patna High Court · (2003) 2 BLJR 1000 : (2003) 4 PLJR 383
Arms Act, 1959 — Section 17, 21(2)
High Courts04 Apr 2003Dismissed
Harish Chandra Mandal Vs State of Bihar and Others
Patna High Court · (2003) 04 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 304B, 306, 498A
High Courts04 Apr 2003Allowed
Vina Kumari Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 970 : (2003) 3 PLJR 114
High Courts04 Apr 2003Allowed
Chapra Municipality Chapra and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 150
Bihar Municipal Officers and Servants Pension Rules, 1987 — Rule 4
High Courts04 Apr 2003Dismissed
Raj Ballav Tiwary Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 688
High Courts03 Apr 2003
Ramayan Ram Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 194 : (2003) 3 PLJR 54