High Courts24 Mar 2003
Vijoy Prakash Vs The New India Assurance Company Ltd.
Patna High Court · (2003) 2 PLJR 648
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 49 of 63
High Courts24 Mar 2003
Ram Shankar Bhagat and Another Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 331
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 17
High Courts23 Mar 2003Allowed
Rajendra Prasad Vs State of Bihar
Patna High Court · (2003) 03 PAT CK 0101
High Courts21 Mar 2003Dismissed
Basant Kumar and Others Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 483
Penal Code, 1860 (IPC) — Section 114, 302, 304, 34
High Courts21 Mar 2003
Vishwanath Manjhi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 277
High Courts21 Mar 2003Dismissed
Subodh Kumar Mishra @ Subodh Mishra Vs The Union of India (UOI) and Others
Patna High Court · (2003) 3 PLJR 219
High Courts21 Mar 2003Allowed
Sugan Lal Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 398
Bihar and Orissa Excise Act, 1915 — Section 42, 47ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(1)
High Courts17 Mar 2003
Alken Laboratories Ltd. Vs Commissioner of Income Tax and Another
Patna High Court · (2003) 262 ITR 192 : (2003) 2 PLJR 665 : (2004) 139 TAXMAN 272
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(2), 80G, 80HHC, 80IB
High Courts17 Mar 2003Allowed
Bharat Petroleum Corporation Ltd. and Another Vs Smt. Raj Kumari Devi and Others
Patna High Court · (2003) 03 PAT CK 0083
High Courts17 Mar 2003Allowed
Renu Devi and Another Vs The N.T.P.C. Limited and Others
Patna High Court · (2003) 2 BLJR 905 : (2003) 2 PLJR 449
High Courts17 Mar 2003Dismissed
Chandra Singh @ Chandar Ghatwar and Dena Hazra @ Dhena Hansda @ Anil Hansda Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 439
Penal Code, 1860 (IPC) — Section 34, 366, 376, 380, 451
High Courts13 Mar 2003Allowed
Ram Naresh Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 764
High Courts13 Mar 2003Allowed
Shiv Mandal Vs Rajendra Agricultural University and Others
Patna High Court · (2003) 2 PLJR 726
High Courts13 Mar 2003Dismissed
Baccha Prasad Jaiswal Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0004
High Courts13 Mar 2003Allowed
Binay Paswan and Baikunth Paswan Vs The State of Bihar
Patna High Court · (2003) 03 PAT CK 0001
High Courts12 Mar 2003Allowed
Ram Jatan Pasi and Banarsi Musahar Vs The State of Bihar
Patna High Court · (2003) 03 PAT CK 0103
High Courts12 Mar 2003Dismissed
Eicher Limited Vs The State of Bihar and Others
Patna High Court · (2003) 03 PAT CK 0075
High Courts12 Mar 2003Dismissed
Bhedia Mian and MushaMian @ Muswa Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 420
Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 396
High Courts12 Mar 2003
Ravi Shankar Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 676
High Courts12 Mar 2003Allowed
Hira Sah Vs Union of India (UOI)
Patna High Court · (2003) 3 PLJR 276
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 43, 55, 67