High Courts30 Mar 2000Dismissed
President, 42nd Main B.P.S.C. Examination Sangharsh Samitee and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1249 : (2000) 4 PLJR 619
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 39 of 62
High Courts30 Mar 2000Dismissed
Shivnandan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 811
High Courts30 Mar 2000Allowed
Ravi Kumar and Another Vs The State of Bihar
Patna High Court · (2000) CriLJ 3243 : (2000) 4 PLJR 704
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 262, 264, 265, 322, 325Prevention of Food Adulteration Act, 1954 — Section 16
High Courts29 Mar 2000
Durga Das Samanta Vs State Bank of India and Others
Patna High Court · (2000) 2 PLJR 540
High Courts29 Mar 2000
Maya Devi Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1245 : (2000) 3 PLJR 128
High Courts29 Mar 2000
Ajit Kr. Singh and Others Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 219
High Courts29 Mar 2000
C.V. Ramaswamy Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1541
COMPANIES ACT, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 178, 202, 204, 482Penal Code, 1860 (IPC) — Section 420, 426
High Courts29 Mar 2000Dismissed
Girja Singh and Another Vs Gaynwanti Devi and Others
Patna High Court · (2000) 03 PAT CK 0084
High Courts29 Mar 2000Allowed
Anil Kumar Singh Vs Union of India (UOI) and Others
Patna High Court · (2000) 03 PAT CK 0079
High Courts29 Mar 2000
Maya Devi Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 128
High Courts29 Mar 2000Allowed
Anil Kumar Singh Vs Union of India and Others
Patna High Court · (2000) 3 PLJR 176
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 341(1), 366Hindu Marriage Act, 1955 — Section 12, 19
High Courts29 Mar 2000Allowed
Jahanabad Nagar Palika Kardatee Sangrah Samiti and Others Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 146
Patna Municipal Corporation Act, 1951 — Section 130
High Courts29 Mar 2000Dismissed
Suresh Kumar Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 146
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 25F
High Courts28 Mar 2000Dismissed
Jagdish Singh Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 445
Bihar Hindu Religious Trusts Act, 1950 — Section 32Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 201, 24, 25, 415, 416
High Courts28 Mar 2000Allowed
M/s. Bharat Agriculture and Mechanical Engineering Company Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 126
High Courts28 Mar 2000
Sumitra Kumari Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 841
High Courts28 Mar 2000
Brj Kishore Prasad Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 680
High Courts28 Mar 2000
Joebachh Prasad Singh Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 413
Penal Code, 1860 (IPC) — Section 307, 34, 364, 395
High Courts28 Mar 2000
Sanjeev Kumar Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 70
High Courts28 Mar 2000Dismissed
Dr. Raj Kumar Gupta Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 483