High Courts28 Mar 2000
Mone Lal Goswami Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 125
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1)
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 40 of 62
High Courts28 Mar 2000Dismissed
Ravi Shankar Ram Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 PLJR 815
Constitution of India, 1950 — Article 311
High Courts28 Mar 2000Dismissed
Gautam Singh and Others Vs Central Coalfields Ltd. and Others
Patna High Court · (2000) 48 BLJR 1475 : (2000) 86 FLR 940 : (2002) 4 LLJ 732 : (2000) 4 PLJR 309
High Courts28 Mar 2000Allowed
Nand Kishore Pandey Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 222 : (2000) 3 PLJR 248
Bihar Motor Vehicles Taxation Act, 1994 — Section 17(1)
High Courts28 Mar 2000Dismissed
Ranjeet Singh @ Ranjan Singh Vs State of Bihar
Patna High Court · (2000) CriLJ 2574
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 376
High Courts28 Mar 2000
Santosh Kumar Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 726
High Courts28 Mar 2000
Sanjeev Kumar Vs State of Bihar and others
Patna High Court · (2000) 3 PLJR 70
High Courts28 Mar 2000
Guneshwar Prasad and Another Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 514
High Courts28 Mar 2000Allowed
Bharat Agriculture and Mechanical Engineering Company Vs State of Bihar and Others
Patna High Court · (2000) 03 PAT CK 0002
High Courts27 Mar 2000
Ram Kumar Bhagat Vs The Union of India (UOI) and Another
Patna High Court · (2001) 1 PLJR 164
High Courts27 Mar 2000Allowed
Shanti Devi and others Vs The State of Bihar and another
Patna High Court · (2000) 4 PLJR 340
Constitution of India, 1950 — Article 226, 227
High Courts27 Mar 2000Allowed
Ganesh Sah and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 683
High Courts27 Mar 2000Allowed
Mary Margaret Raphail Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 679
Bihar Service Rules, 1952 — Rule 56
High Courts27 Mar 2000Dismissed
Bajrang Flour Mills Pvt. Ltd. and Another Vs The Bihar State Electricity Board and Others
Patna High Court · (2000) 2 PLJR 705
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts27 Mar 2000Dismissed
Shailesh Kumar Sinha Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 2 PLJR 759
High Courts27 Mar 2000Dismissed
National Rubber Industries and Another Vs State Bank of India and Another
Patna High Court · AIR 2000 Patna 203 : (2000) 2 PLJR 757
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31
High Courts27 Mar 2000Allowed
Dr. Basant Narayan Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 647 : (2000) 2 PLJR 625
High Courts27 Mar 2000Allowed
Miss Priyanka Prasad Vs State of Bihar and Another
Patna High Court · (2002) 1 BLJR 71 : (2000) 2 PLJR 398
Constitution of India, 1950 — Article 14, 226
High Courts27 Mar 2000Dismissed
Pramod Thakur Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 536
Arms Act, 1959 — Section 17(1), 17(3), 17(5)Civil Services (Classification, Control and Appeal) Rules — Rule 49, 49AConstitution of India, 1950 — Article 19(1)
High Courts24 Mar 2000
Ram Ratan Prasad Agrawal Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 315
Arbitration and Conciliation Act, 1996 — Section 11(6)