COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 41 of 62

High Courts24 Mar 2000Allowed

The Indian Steel and Wire Products Limited Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 318

Constitution of India, 1950 — Article 12, 226Electricity (Supply) Act, 1948 — Section 2(8), 46, 49, 57, 57AElectricity Act, 1910 — Section 20, 21, 21(2), 22, 22A(1)

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High Courts24 Mar 2000Dismissed

Atma Ram Yadav and Others Vs The State of Bihar and Others

Patna High Court · (2000) 2 PLJR 738

Land Acquisition Act, 1894 — Section 11, 11(2), 11A, 4, 4(1)

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High Courts24 Mar 2000Dismissed

Ram Nath Sinha Vs The State of Bihar and Others

Patna High Court · (2000) 2 PLJR 708

Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 8

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High Courts24 Mar 2000Allowed

Ganauri Rajak Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 234

Bihar Pension Rules, 1950 — Rule 43B

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High Courts24 Mar 2000Allowed

Sahu Jain Ltd. Vs Rohtas Industries Ltd. and Others

Patna High Court · (2000) 48 BLJR 1260 : (2003) 115 CompCas 997 : (2000) 3 PLJR 100

Companies (Court) Rules, 1959 — Rule 117Companies Act, 1956 — Section 446, 446(2)Constitution of India, 1950 — Article 142, 32

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High Courts24 Mar 2000Dismissed

Banshidhar Singh Vs State of Bihar

Patna High Court · (2001) CriLJ 2964 : (2000) 3 PLJR 415

Bihar Coal Control Order, 1956 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 177, 197, 482Essential Commodities Act, 1955 — Section 7

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High Courts24 Mar 2000

Om Prakash Bhadani Vs Rajeev S. Ahuja and Others

Patna High Court · AIR 2002 Patna 6 : (2000) 48 BLJR 1517

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2

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High Courts24 Mar 2000Dismissed

The State of Bihar and Others Vs Man Bahadur Mahto and Another

Patna High Court · (2000) 2 PLJR 765

Bihar Civil Services (Classification, Control and Appeal) Rules, 1994 — Rule 55Bihar Pension Rules, 1950 — Rule 3, 43Bihar Service Code, 1952 — Rule 73

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High Courts24 Mar 2000

Gopalganj C.D. and C.M. Union Ltd. Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 159

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High Courts24 Mar 2000Dismissed

Sahu Jain Limited Vs Rohtas Industries Ltd. and Others

Patna High Court · (2000) 3 PLJR 100

Companies Act, 1956 — Section 446, 446(1), 446(2), 483, 537Constitution of India, 1950 — Article 14, 142, 226, 227, 32Contract Act, 1872 — Section 129

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High Courts24 Mar 2000Dismissed