High Courts07 Apr 2000Allowed
Madhuri Kumari Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 406
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 37 of 62
High Courts06 Apr 2000Dismissed
D.A.V. College Managing Committee and Others etc. Vs State of Bihar and Another
Patna High Court · AIR 2000 Patna 285 : (2000) 48 BLJR 1741
Bihar Motor Vehicles Taxation Act, 1994 — Section 15General Clauses Act, 1897 — Section 21
High Courts06 Apr 2000Allowed
Ranchi Flour Mill Vs The Food Corporation of India and Others
Patna High Court · (2000) 3 PLJR 73
Food Corporations Act, 1964 — Section 17
High Courts06 Apr 2000Allowed
Baldhari Ohdar Vs State of Bihar
Patna High Court · (2000) 48 BLJR 1581 : (2001) CriLJ 883 : (2001) 3 RCR(Criminal) 183
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 376
High Courts06 Apr 2000
Ansu Kumari Vs Ashok Bohra and Others
Patna High Court · (2002) ACJ 1380 : (2001) 49 BLJR 350
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Apr 2000Dismissed
State of Bihar and Others Vs Sanjay Kumar Jaiswal
Patna High Court · (2000) 2 BLJR 1597
Bihar Saw Mills (Regulation) Act, 1990 — Section 10, 7
High Courts06 Apr 2000Allowed
Ranchi Flour Mill (in 1712), Singhbhum Flour Mills (in 1710), M/s. Katihar Flour Mills (in 1814), Shree Madhav Mills Pvt. Ltd. and Another (in 1535), Jamuna Flour and Oil Mills (P) Ltd. (in 1711) Vs The Food Corporation of India and others
Patna High Court · (2000) 3 PLJR 73
Food Corporations Act, 1964 — Section 17
High Courts06 Apr 2000Allowed
Bhagwan Singh and Others Vs A. Sanjivi and Others
Patna High Court · (2001) 1 BLJR 451
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Apr 2000
Sushila Devi Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 295
Bihar Pension Rules, 1950 — Rule 150Bihar Service Code, 1952 — Rule 76Constitution of India, 1950 — Article 311
High Courts05 Apr 2000Allowed
Triloki Nath Upadhya Vs The Chairman, Bihar College Service Commission and Others
Patna High Court · (2000) 4 PLJR 353
Bihar College Service Commission Act, 1976 — Section 2
High Courts05 Apr 2000Dismissed
Jitendra Sharma Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 237
High Courts05 Apr 2000Allowed
Kaila Bhagat and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1504
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 Apr 2000
Narayan Prasad Kanodia Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1549
High Courts05 Apr 2000Dismissed
Gopal Krishan Saran and etc. Vs The State of Bihar and Others
Patna High Court · (2000) CriLJ 3609
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 109, 120B, 161, 165A, 34Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5A
High Courts05 Apr 2000Allowed
Jain Plastics and Chemicals Ltd. Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 191
Constitution of India, 1950 — Article 226
High Courts05 Apr 2000Allowed
Mukesh Prasad Singh Vs Tilka Manjhi Bhagalpur University and Others
Patna High Court · (2000) 3 PLJR 734
High Courts05 Apr 2000Dismissed
Lakhan Lal Vs The State of Bihar and Others
Patna High Court · (2000) 04 PAT CK 0005
High Courts04 Apr 2000
Baleshwar Singh @Baleshwar Sharma Vs State of Bihar and Another
Patna High Court · (2000) 4 PLJR 252
Penal Code, 1860 (IPC) — Section 406
High Courts04 Apr 2000Dismissed
Alembic Chemical Works Company Ltd. Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 164
Drugs and Cosmetics Act, 1940 — Section 17, 18, 23(1), 23(5), 26ADrugs and Cosmetics Rules, 1945 — Rule 59, 66, 66(1), 66(2), 97(1)
High Courts04 Apr 2000Dismissed
Baudhu Mahton Vs Bhagwat Ram and Others
Patna High Court · (2000) 2 BLJR 820