COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 36 of 62

High Courts13 Apr 2000Dismissed

Abhay Choudhary Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 1

Bihar Control of Crimes Act, 1981 — Section 12(1), 12(2), 12(3), 12A(1), 21(1)Constitution of India, 1950 — Article 22(5)Penal Code, 1860 (IPC) — Section 302, 307, 363, 364, 387

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High Courts13 Apr 2000Allowed

Smt. Anita Kumari @ Anita Verma Vs The Life Insurance Corporation of India and Others

Patna High Court · (2000) 3 PLJR 481

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High Courts11 Apr 2000Dismissed

Bihar Rajya Panchayat Sevak Sangh and Others Vs State of Bihar and Others

Patna High Court · (2000) 2 BLJR 1359 : (2000) 4 PLJR 337

Constitution of India, 1950 — Article 14, 16, 226, 227

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High Courts11 Apr 2000Dismissed

Nawal Kishore Sharma Vs State of Bihar and Others

Patna High Court · (2000) 2 BLJR 1217

Constitution of India, 1950 — Article 309

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High Courts11 Apr 2000Dismissed

The Management of UCO Bank Vs Presiding Officer, Central. Govt. Industrial Tribunal No. 2 and Others

Patna High Court · (2000) 3 PLJR 709

Industrial Disputes Act, 1947 — Section 10(1)

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High Courts11 Apr 2000Dismissed

Rabindra Kumar Sinha Vs The Mica Trading Corporation of India Limited and Others

Patna High Court · (2001) 1 PLJR 40

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High Courts10 Apr 2000Allowed

Shyamdeo Prasad Vs State of Bihar and Another

Patna High Court · (2001) CriLJ 2818 : (2000) 3 PLJR 740

Criminal Procedure Code, 1973 (CrPC) — Section 12(2), 125, 125(1), 125(4), 125(5)Hindu Marriage Act, 1955 — Section 13(1)

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High Courts10 Apr 2000Dismissed

Utpal Sarkar Vs The Central Bank of India and Others

Patna High Court · (2000) 3 PLJR 517

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High Courts10 Apr 2000Dismissed

Harinagar Sugar Mills Ltd. and another Vs Union of India and Others

Patna High Court · (2000) 3 PLJR 76

Central Excise Rules, 1944 — Rule 47, 49, 9

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High Courts10 Apr 2000Dismissed

Harinagar Sugar Mills Ltd. and Another Vs Union of India (UOI) and Others

Patna High Court · (2000) 3 PLJR 76

Central Excise Rules, 1944 — Rule 47, 49, 9

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High Courts07 Apr 2000

Jamadar Singh Vs The Engineer in Chief and Others

Patna High Court · (2000) 4 PLJR 162

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Limitation Act, 1963 — Section 3

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High Courts07 Apr 2000Allowed

Manoj Thakur Vs State of Bihar and Others

Patna High Court · (2000) 04 PAT CK 0121

Representation of the People Act, 1951 — Section 160

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High Courts07 Apr 2000

Dr. Mishri Lal Jha @ Dr. M.L. Jha Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 355

Bihar Private Educational Institutions (Taking over) Act, 1987 — Section 11(1), 6, 6(2), 6(3), 6(4)Economic Development and Social Change Institute Rules, 1990 — Rule 11

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High Courts07 Apr 2000Dismissed

Manoj Kumar Singh Vs Naval Kishore Singh, Deep Narayan Singh, Chun-Chun Singh and State of Bihar

Patna High Court · (2001) 1 PLJR 610

Criminal Procedure Code, 1898 (CrPC) — Section 435, 439, 439(4)Criminal Procedure Code, 1973 (CrPC) — Section 354, 378, 378(4), 378(5), 397Penal Code, 1860 (IPC) — Section 34, 363, 365, 368

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High Courts07 Apr 2000Allowed