High Courts21 Apr 2000
Lalu Prasad @ Lalu Prasad Yadav Vs State of Bihar
Patna High Court · (2000) 04 PAT CK 0118
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 34 of 62
High Courts21 Apr 2000Allowed
Rinku Mishra Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 420
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164, 190(1), 2, 200Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts21 Apr 2000Allowed
Ajay Kumar Saha and Others Vs Union of India (UOI) and Others
Patna High Court · (2000) 72 ECC 575 : (2000) 3 PLJR 724
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11, 110, 124Foreign Trade (Development and Regulation) Act, 1992 — Section 3
High Courts21 Apr 2000Dismissed
Shankar Prasad Kedia Vs Central Bank of India and Others
Patna High Court · (2000) 4 PLJR 209
High Courts21 Apr 2000Dismissed
Mithilesh Mishra Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 260
High Courts21 Apr 2000Dismissed
Adah Mandal and Others Vs State of Bihar
Patna High Court · (2000) 48 BLJR 1348 : (2000) CriLJ 3271
Penal Code, 1860 (IPC) — Section 395, 396
High Courts21 Apr 2000
Bhawesh Chandra Jha Vs State of Bihar and Another
Patna High Court · (2000) 3 PLJR 151
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 380, 435, 436
High Courts21 Apr 2000
Maya Devi Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 807
High Courts21 Apr 2000Dismissed
Shyam Nandan Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 278
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts20 Apr 2000Dismissed
The State of Bihar Vs Baibhaw Construction Pvt. Ltd.
Patna High Court · (2000) 3 PLJR 612
Arbitration Act, 1940 — Section 3Arbitration and Conciliation Act, 1996 — Section 14, 15, 28
High Courts20 Apr 2000
Sheikh Aslam Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 1470 : (2000) 2 PLJR 913
Constitution of India, 1950 — Article 226
High Courts20 Apr 2000Dismissed
Lal Babu Sah and Others Vs State of Bihar
Patna High Court · (2000) 04 PAT CK 0085
High Courts20 Apr 2000
Jag Mohan Mehrotra and Others Vs Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · (2000) 3 PLJR 537
Constitution of India, 1950 — Article 226ESSO (Acquisition of Undertakings in India) Act, 1974 — Section 3, 4, 5(2), 7
High Courts20 Apr 2000Allowed
Muva Industries Ltd. Vs State of Bihar and Others
Patna High Court · (2002) 4 LLJ 619 : (2001) 1 PLJR 325
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2(1), 23, 24, 26, 28Industrial Disputes Act, 1947 — Section 2(1)Minimum Wages Act, 1948 — Section 19, 2, 22
High Courts20 Apr 2000Allowed
Smt. Saraswati Devi Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 434
Bihar Pension Rules, 1950 — Rule 101Bihar Service Code, 1952 — Rule 76
High Courts20 Apr 2000Dismissed
Narendra Kumar Sharma Vs The State of Bihar
Patna High Court · (2000) 3 PLJR 606
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 468
High Courts20 Apr 2000Dismissed
Prem Kant Roy @ Prem Kumar Roy and Others Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 510 : (2000) 3 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190, 190(1), 193Penal Code, 1860 (IPC) — Section 147, 148, 149, 224, 225
High Courts20 Apr 2000Dismissed
Ashok Kumar Choudhary Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 651
Constitution of India, 1950 — Article 14, 16
High Courts20 Apr 2000Dismissed
Ram Prakash Singh Vs The Union of India and Others
Patna High Court · (2000) 4 PLJR 802
Penal Code, 1860 (IPC) — Section 38(5), 395
High Courts20 Apr 2000Allowed
Himansu Shekhar Sharma Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 765
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 175, 177, 178, 179, 180