High Courts28 Jan 1998Dismissed
B.M. Bhuri and Sons Vs The Union of India and Others
Patna High Court · (1998) 1 PLJR 646
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 41 of 44
High Courts28 Jan 1998Allowed
The Oriental Insurance Co. Ltd. and Another Vs Shakti Spring Industries (P) Limited
Patna High Court · (1998) 1 PLJR 855
Constitution of India, 1950 — Article 226
High Courts28 Jan 1998Dismissed
Satish Prasad Vs State of Bihar
Patna High Court · (1998) 2 BLJR 1440
Criminal Procedure Code, 1973 (CrPC) — Section 437, 82, 83Penal Code, 1860 (IPC) — Section 287, 304A
High Courts28 Jan 1998Dismissed
Smt. Kamala Chakraborty and Others Vs Bharat Coking Coal Limited and Others
Patna High Court · (1998) 1 PLJR 857
Constitution of India, 1950 — Article 14, 16, 226
High Courts27 Jan 1998Allowed
Tapan Kumar Chatterjee Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 707
High Courts27 Jan 1998Dismissed
Anand Kumar Mimatsingka Vs State of Bihar and Another
Patna High Court · (1998) 2 BLJR 1239
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Jan 1998
New India Assurance Co. Ltd. Vs Archana Kumari and Others
Patna High Court · (1999) ACJ 175 : (1998) 46 BLJR 574
Motor Vehicles Act, 1988 — Section 147
High Courts25 Jan 1998Allowed
Shriram Bearings Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (1999) 1 BLJR 101
Electricity Act, 1910 — Section 26
High Courts23 Jan 1998Allowed
Sone Lal Singh and Another Vs Smt. Laro Devi and Another
Patna High Court · (1998) 1 BLJR 504 : (1998) 1 PLJR 425
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts23 Jan 1998Dismissed
Chutar Mahto Vs State of Bihar and Another
Patna High Court · (2000) 1 DMC 43
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)
High Courts23 Jan 1998
Birendra Singh Vs Shankar Sah and Another
Patna High Court · (1998) 2 PLJR 118
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c)
High Courts23 Jan 1998Allowed
Kedar Jha and Others Vs Shyam Bihari Mishra and Others
Patna High Court · (1998) 3 BLJR 1862
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)Limitation Act, 1963 — Section 5
High Courts22 Jan 1998Allowed
Jugal Kishore Modi Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 500 : (1998) 1 PLJR 417
Factories Act, 1948 — Section 6
High Courts22 Jan 1998
Bijay Prasad Singh Another Vs Nil Ratan Singh
Patna High Court · (1998) 3 BLJR 1653
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts21 Jan 1998Allowed
Shaukat Ali and Others Vs The State of Bihar and Another
Patna High Court · (1998) 1 PLJR 893
Bihar Panchayat Raj Act, 1947 — Section 73Penal Code, 1860 (IPC) — Section 147, 323, 504
High Courts20 Jan 1998
Dr. Sadanand Jha Vs The Union of India (UOI) and Others
Patna High Court · (1998) 1 PLJR 537
High Courts20 Jan 1998
Branch Manager, New India Assurance Co. Ltd. Vs Maya Devi and Others
Patna High Court · (1999) ACJ 565 : (1998) 46 BLJR 1011 : (1998) 2 PLJR 122 : (1998) 1 PLJR 675
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 95(2)(b)(ii), 96(4)
High Courts20 Jan 1998Dismissed
The State of Bihar and Others Vs Sumitra Devi and another
Patna High Court · (1998) 2 PLJR 100
Constitution of India, 1950 — Article 14, 15, 16, 226
High Courts20 Jan 1998Dismissed
Shaktinath Mandal and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 726
High Courts19 Jan 1998Allowed
Chhunwa Devi and Others Vs Arjun Oraon and Another
Patna High Court · (1998) 1 BLJR 471
Motor Vehicles Act, 1988 — Section 92