High Courts10 Feb 1998
New India Assurance Company Ltd. Vs Indrasani Kunwar and Others
Patna High Court · (1998) 1 ACC 539 : (1998) 1 BLJR 611
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 39 of 44
High Courts10 Feb 1998Allowed
Singh R.N. and Another Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 856 : (1998) 79 FLR 828 : (1998) 2 LLJ 330 : (1998) 1 PLJR 730
Trade Unions Act, 1926 — Section 8
High Courts10 Feb 1998
B.K. Pandey, Vth Additional District and Sessions Judge and Another Vs A. Natrajan, Superintendent of Police and Others
Patna High Court · (1998) 2 BLJR 1125 : (1998) 1 PLJR 650
Contempt of Courts Act, 1971 — Section 15, 17
High Courts10 Feb 1998
Sudarshan Singh Vs The State of Bihar and Another
Patna High Court · (1998) 1 PLJR 710
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2(b)
High Courts10 Feb 1998Allowed
Dhirendra Nath Chatterjee Vs Union of India and Others
Patna High Court · (1998) 2 PLJR 593
High Courts09 Feb 1998
Jharia Firebricks and Pottery Works (P) Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 601 : (1999) 1 LLJ 566 : (1998) 2 PLJR 95
Constitution of India, 1950 — Article 136, 137, 145, 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts09 Feb 1998Allowed
The New India Assurance Co. Ltd. Vs Mostt. Parvati Kuer and Others
Patna High Court · (1998) 3 BLJR 1799
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 140, 217
High Courts08 Feb 1998Dismissed
Sunil Tirkey @ Sunit Tirkey and Others Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1916
Criminal Procedure Code, 1973 (CrPC) — Section 354, 366Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 391
High Courts06 Feb 1998Dismissed
Dilip Kumar Pandey Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 1103
Criminal Procedure Code, 1973 (CrPC) — Section 345, 457Forest Act, 1927 — Section 2, 26, 33, 5, 52
High Courts06 Feb 1998Allowed
Oriental Insurance Co. Ltd. Vs Ruplal Singh and Another
Patna High Court · (2000) ACJ 502 : (1998) 2 PLJR 16
Motor Vehicles Act, 1939 — Section 109A, 92A
High Courts06 Feb 1998Allowed
United India Insurance Company Ltd. Vs Moinuddin and Others
Patna High Court · (1998) 1 BLJR 584 : (1998) 2 PLJR 17
High Courts06 Feb 1998Allowed
Dilip Kumar Sharma @ Dilip Sharma Vs Divisional Forest Officer and Others
Patna High Court · (1998) 2 BLJR 1314
Forest Act, 1927 — Section 52, 53
High Courts06 Feb 1998Dismissed
Shyam Chandra Singh Vs Union of India (UOI) and Others
Patna High Court · (1999) 1 BLJR 111 : (1998) 2 PLJR 462
Constitution of India, 1950 — Article 226
High Courts06 Feb 1998Dismissed
Sita Ram Singh Vs The State of Bihar
Patna High Court · (1998) 2 PLJR 588
Evidence Act, 1872 — Section 105, 134Penal Code, 1860 (IPC) — Section 302, 84
High Courts06 Feb 1998Allowed
Rajmati Devi and others Vs Ram Pravesh Roy and Others
Patna High Court · (1998) 2 PLJR 70
Specific Relief Act, 1963 — Section 34
High Courts06 Feb 1998Dismissed
Shri Krishna Ballabh Prasad Narain Singh and others Vs The Company Law Board and others
Patna High Court · (1998) 2 PLJR 411
Companies Act, 1956 — Section 10(F), 397, 398Limitation Act, 1963 — Section 14(2)
High Courts05 Feb 1998Dismissed
Shankarlal Bajoria and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 644
Bihar Goshala Act, 1950 — Section 17
High Courts05 Feb 1998Allowed
Kamleshwar Singh, Darbhanga University and Another Vs Bhola Prasad Yadav and Another
Patna High Court · (1998) 2 BLJR 1390 : (1998) 3 CivCC 342 : (1998) 1 PLJR 640
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 34
High Courts05 Feb 1998Allowed
Murlidhar Sohanlal Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 526
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts05 Feb 1998Allowed
Sheokumari Devi and Others Vs Jamia Asharfia College
Patna High Court · (1998) 3 BLJR 1772
Penal Code, 1860 (IPC) — Section 392, 394, 406, 420