High Courts19 Feb 1998Allowed
Bettiah Estate Vs Lachuman Mahto and Others
Patna High Court · (1998) 3 BLJR 1846
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 99
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 38 of 44
High Courts18 Feb 1998Allowed
Umesh Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 360
High Courts18 Feb 1998Allowed
Radha Kant Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 481
Transfer of Property Act, 1882 — Section 7
High Courts17 Feb 1998Allowed
Bindhya Basini Mishra Vs State of Bihar and others
Patna High Court · (1998) 2 PLJR 173
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226, 227Explosive Substances Act, 1908 — Section 3, 4
High Courts17 Feb 1998Allowed
Narain Singh and Others Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 874
Penal Code, 1860 (IPC) — Section 395
High Courts17 Feb 1998Dismissed
Uma Kant Rai and Others Vs Rupeshwar Jha and Others
Patna High Court · (1998) 02 PAT CK 0074
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92
High Courts17 Feb 1998Allowed
Hare Ram Prasad Vs The State of Bihar
Patna High Court · (1998) 2 BLJR 1419 : (1998) 2 PLJR 249
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts13 Feb 1998
Prakesh Kumar Vs Ranchi University and Others Dr. Jamil Akhtar and Others Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 643
High Courts13 Feb 1998Dismissed
Mishrilal Jain (P.) Limited Vs Nacro Chemicals Limited
Patna High Court · (1999) 98 CompCas 280
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 466
High Courts12 Feb 1998Dismissed
Motiur Rahman Vs The Presiding Officer, Labour Court, Patna and Others
Patna High Court · (1998) 1 PLJR 741
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33A
High Courts12 Feb 1998Dismissed
Bihar Solvent Extraction Co. and Others Vs Bihar State Forest Development Corporation Ltd.
Patna High Court · AIR 1998 Patna 111 : (1998) 46 BLJR 1026 : (1998) 1 PLJR 671
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 10, 115
High Courts12 Feb 1998Allowed
Safari India Vs Union of India (UOI) and Others
Patna High Court · (1998) 2 BLJR 1052
High Courts12 Feb 1998Dismissed
United India Insurance Co. Ltd. Vs Kedar Nath Bhagat and Others
Patna High Court · (1998) ACJ 1226 : (1998) 46 BLJR 1189 : (1998) 2 PLJR 128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts12 Feb 1998Dismissed
The Bihar State Road Transport Corporation Vs Yasoda Devi and Others
Patna High Court · (1998) 3 PLJR 331
High Courts12 Feb 1998Dismissed
Ram Lakhan Thakur and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 844
Constitution of India, 1950 — Article 14, 16
High Courts11 Feb 1998Dismissed
Ajit Kumar Vs State of Bihar and others
Patna High Court · (1998) 2 PLJR 46
Constitution of India, 1950 — Article 14, 16
High Courts11 Feb 1998Allowed
Kailash Prasad Chouhan Vs Smt. Krishna Devi
Patna High Court · (1998) 1 BLJR 740 : (1998) 2 PLJR 101
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4)
High Courts11 Feb 1998Allowed
Umesh Kumar Verma Vs Chandrika Pd. Singh (since deceased) and Others
Patna High Court · AIR 1998 Patna 166 : (1998) 46 BLJR 1353 : (1998) 1 PLJR 732 : (1999) 1 RCR(Rent) 224
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(8)
High Courts11 Feb 1998Dismissed
Ramu Ahir and Others Vs State of Bihar
Patna High Court · (1998) 2 BLJR 1266
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts11 Feb 1998Allowed
Santu Mahto Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 621 : (1998) 3 RCR(Criminal) 559
Criminal Procedure Code, 1973 (CrPC) — Section 438