High Courts05 Feb 1998Allowed
Ramdeo Rai Vs Collector and Others
Patna High Court · (1998) 2 BLJR 1172 : (1998) 1 PLJR 666
Constitution of India, 1950 — Article 226, 227Registration Act, 1908 — Section 23Stamp Act, 1899 — Section 29
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 40 of 44
High Courts04 Feb 1998Allowed
Ramagya Singh Vs The State of Bihar
Patna High Court · (1998) 2 BLJR 1379 : (1998) 2 PLJR 399
Penal Code, 1860 (IPC) — Section 149, 364
High Courts04 Feb 1998Allowed
Tis Fab Limited Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 566 : (1998) 2 PLJR 148 : (2000) 118 STC 396
Bihar Finance Act, 1981 — Section 7(3)
High Courts04 Feb 1998Allowed
Hindustan Steel Works Construction, Ltd. Vs Sundar Radha kishan Bhatia
Patna High Court · (1998) 1 BLJR 609 : (1998) 2 PLJR 1
High Courts04 Feb 1998Dismissed
Mohit Udyog Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 473 : (1998) 2 PLJR 136
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 226
High Courts04 Feb 1998Allowed
Wakil Singh and Others and Tunni Singh and Others Vs State of Bihar
Patna High Court · (1999) 1 BLJR 122 : (1998) 2 PLJR 532
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 307, 34
High Courts04 Feb 1998
AMARENDRA PRASAD SINGH Vs STATE OF BIHAR
Patna High Court · (2000) 113 TAXMAN 609
Income Tax Act, 1961 — Section 276, 276C, 277
High Courts03 Feb 1998Dismissed
Kolsite Machine Fabric Ltd. Vs State of Bihar and Another
Patna High Court · (1998) 2 BLJR 1415
Penal Code, 1860 (IPC) — Section 227, 239, 244, 245, 406
High Courts03 Feb 1998Dismissed
State Bank of India Vs Union of India(UOI) and Others
Patna High Court · (1998) 2 LLJ 488
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 25F
High Courts03 Feb 1998Dismissed
Awadesh Kumar and Others Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 607
Constitution of India, 1950 — Article 226
High Courts03 Feb 1998Dismissed
Nagina Sah Vs Sagir Alam and Others
Patna High Court · (1998) 2 BLJR 848 : (1998) 2 PLJR 437
Limitation Act, 1963 — Section 30
High Courts03 Feb 1998Allowed
Most Sumitra Devi and Others Vs R.M. Engineering Works and Others
Patna High Court · (1998) 2 BLJR 861 : (1998) 1 PLJR 631
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Feb 1998Dismissed
Ramadhar Singh Vs Sadan Prasad and Others
Patna High Court · (1999) 1 BLJR 134 : (1998) 2 PLJR 552
Transfer of Property Act, 1882 — Section 43
High Courts03 Feb 1998Dismissed
Kanhaiya Lal Tiwari and Others Vs Most. Guneshwar Kaur and Others
Patna High Court · (1998) 2 BLJR 1343
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 26 Rule 14, Order 26 Rule 14(1)
High Courts03 Feb 1998
Ravindra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 927
High Courts03 Feb 1998Dismissed
Mishri Yadav @ Mishri Gope Etc. Vs State of Bihar and Another
Patna High Court · (1998) 3 BLJR 2111 : (1998) 1 PLJR 915
Criminal Procedure Code, 1973 (CrPC) — Section 170, 2, 207, 208, 209
High Courts02 Feb 1998Allowed
Mohammad Ziaul Hasan Vs The Bihar State Electricity Board and Others
Patna High Court · (1998) 1 PLJR 894
Bihar State Electricity Board Service Regulations, 1976 — Regulation 73, 73(1), 75
High Courts02 Feb 1998Allowed
Krishna Kumar Gidra Vs Union of India (UOI)
Patna High Court · (1998) 2 BLJR 1392 : (1999) 3 CivCC 37 : (1998) 1 PLJR 634
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Jan 1998
Sk. Nazmuddin Vs Sk. Nazmuddin and Others
Patna High Court · (1998) 2 BLJR 1272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts28 Jan 1998Dismissed
Ganesh Choudhary Vs The State of Bihar
Patna High Court · (1998) 2 BLJR 1421 : (1998) 2 PLJR 413
Penal Code, 1860 (IPC) — Section 302, 406