High Courts19 Jan 1998
State Unemployed (+2) Vocational) Medical Laboratory Technical Association and Others Etc. Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 713
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 42 of 44
High Courts19 Jan 1998Allowed
Shikshakatar Karmchari Sangh and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 723
Constitution of India, 1950 — Article 16
High Courts19 Jan 1998Dismissed
Thakur Ghanshyam Singh Munda Vs Commissioner and Others
Patna High Court · (1998) 2 BLJR 1285 : (1998) 3 PLJR 110
Chotanagpur Tenancy Act, 1908 — Section 240, 242
High Courts16 Jan 1998Dismissed
Sona Devi Paswan Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 668
High Courts16 Jan 1998Allowed
Surya Narain Mishra and Others Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 924 : (1998) 1 PLJR 561
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(j), 8(8)
High Courts16 Jan 1998
Mushtaque Ahmed Vs The State of Bihar and Others
Patna High Court · (1998) 59 ECC 517 : (1998) 2 PLJR 460
Constitution of India, 1950 — Article 226
High Courts16 Jan 1998Dismissed
Govind Sao and Another Vs Surjit Singh Mahal @ Bhola Babu and Others
Patna High Court · (2000) ACJ 489 : (1998) 46 BLJR 1425 : (1998) 2 PLJR 251
High Courts15 Jan 1998Dismissed
Amarendra Nath Verna and Others Vs Bimleshwar Nath Verma and Others
Patna High Court · (1998) 1 PLJR 428
Court Fees Act, 1870 — Section 7(iv)(c), 7(ix)(c)Suits Valuation Act, 1887 — Section 8
High Courts15 Jan 1998Allowed
Sri Narayan Prasad @ Sri Narain Sao and Others Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 330
Essential Commodities Act, 1955 — Section 6A
High Courts15 Jan 1998Dismissed
Ram Nandan Singh Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 878
Bihar Civil Services (Classification, Control and Appeal) Rules, 1994 — Rule 55Bihar Pension Rules, 1950 — Rule 139, 40, 43Civil Service Regulations — Regulation 351A
High Courts15 Jan 1998Dismissed
Sudhir Kumar Vs Ranchi University and Others
Patna High Court · (1998) 1 PLJR 591
Constitution of India, 1950 — Article 226
High Courts15 Jan 1998Dismissed
Amarendra Nath Verma and Others Vs Bimleshwar Nath Verma and Others
Patna High Court · AIR 1999 Patna 10 : (1998) 46 BLJR 521 : (1998) 1 PLJR 428
High Courts15 Jan 1998Allowed
Ramakant Thakur and Others Vs Satya Narain Choudhary and Others
Patna High Court · (1998) 1 PLJR 642
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(1)
High Courts15 Jan 1998Dismissed
Tasabur Khan Vs State of Bihar and Others
Patna High Court · (1998) 1 DMC 292
Criminal Procedure Code, 1973 (CrPC) — Section 125(4), 127
High Courts14 Jan 1998Allowed
Smt. Satya Bhama Devi and 24 others Vs The Union of India and others
Patna High Court · (1998) 1 PLJR 714
Constitution of India, 1950 — Article 14, 311(2)
High Courts14 Jan 1998Allowed
The Junior Medical Teachers Association and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 590
Cadre Posts Rule, 1997 — Rule 5(KH)Constitution of India, 1950 — Article 309
High Courts13 Jan 1998Allowed
Lallan Prasad Vs Parmeshwar Singh
Patna High Court · (1998) 2 PLJR 120
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Jan 1998Allowed
MD. ISA Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 564 : (1998) 1 PLJR 555
High Courts12 Jan 1998Dismissed
State of Bihar and Others Vs Smt. Shiv Rani Devi and Others
Patna High Court · (1998) 1 BLJR 556 : (1998) 1 PLJR 409
High Courts09 Jan 1998Allowed
Smt. Bimla Devi and Others Vs Loknath Bishwanath
Patna High Court · (1998) 1 PLJR 859
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15