High Courts09 Jan 1998Allowed
Ravindra Kumar Agrawal and Another Vs Raghunath Prasad
Patna High Court · (1998) 1 BLJR 508 : (1998) 1 PLJR 421
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 43 of 44
High Courts09 Jan 1998Dismissed
State of Bihar and Others Vs Dr. Sudhir Kumar Thakur
Patna High Court · (1998) 1 BLJR 560 : (1998) 1 PLJR 402
Bihar Reservation Act, 1991 — Section 3(d)
High Courts09 Jan 1998Dismissed
Lakhan Sao and Another Vs State of Bihar
Patna High Court · (1998) 1 BLJR 516 : (1998) 1 PLJR 397
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Jan 1998Dismissed
Shri Mohan Kumar Rai and Others Vs Rajendra Agricultural University, Bihar Pusa and Others
Patna High Court · (1998) 2 PLJR 457
Rajendra Agricultural University Act, 1987 — Section 22(4), 22(6)
High Courts08 Jan 1998Allowed
Munaka Singh Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 730
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(2), 10A, 10A, 35
High Courts08 Jan 1998
Rajesh Kejriwal Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1039
Bihar Finance Act, 1981 — Section 25A
High Courts08 Jan 1998Dismissed
Pradeep Lamp Workers Union Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 512 : (1998) 79 FLR 107 : (1998) 2 LLJ 492 : (1998) 1 PLJR 373
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts08 Jan 1998Allowed
Arbind Kumar Vs State Bank of India and Others
Patna High Court · (1998) 46 BLJR 557 : (1999) 98 CompCas 34 : (1998) 1 PLJR 383
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 22(2), 31
High Courts08 Jan 1998Allowed
Ram Chandra Pandey and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 862
Constitution of India, 1950 — Article 30
High Courts07 Jan 1998Dismissed
Yogendra Prasad Sinha Vs The Union of India and Others
Patna High Court · (1998) 2 PLJR 361
High Courts07 Jan 1998
Harinandan Prasad and Another Vs Smt. Basmati Devi
Patna High Court · (1998) 2 BLJR 1123 : (1998) 1 PLJR 648
Civil Procedure Code, 1908 (CPC) — Section 153
High Courts07 Jan 1998Dismissed
Bijendra Prasad and Others Vs Smt. Duleshwari Devi and Others
Patna High Court · AIR 1998 Patna 122 : (1998) 3 RCR(Civil) 678
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 65Partnership Act, 1932 — Section 69
High Courts07 Jan 1998Allowed
Lakhan Lal Singh Vs State of Bihar and Others
Patna High Court · (1999) 1 LLJ 1375 : (1998) 1 PLJR 884
High Courts06 Jan 1998Dismissed
Gopal Jee and Others Vs State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2084 : (1998) 1 PLJR 637
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 174, 179, 82, 83Dowry Prohibition Act, 1961 — Section 3, 4
High Courts06 Jan 1998Allowed
Mahabir Turundu and Another Vs Nage Munda and Others
Patna High Court · (1998) 01 PAT CK 0055
High Courts06 Jan 1998Allowed
Vijoy Bahadur Singh and Others Vs Steel Authority of India Ltd. and Others
Patna High Court · (1998) 3 BLJR 2117 : (1999) 81 FLR 128 : (1999) 2 LLJ 245 : (1998) 1 PLJR 600
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts06 Jan 1998Dismissed
Jugeshwar Prasad Sah Vs Santosh Kumar Agrawal and Others
Patna High Court · (1998) 1 BLJR 718
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(4), 14(8), 15
High Courts06 Jan 1998Dismissed
Maheshwar Prasad Sharma Vs Shobha Dvei
Patna High Court · (1998) 1 BLJR 704 : (1999) 9 PLJR 148
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jan 1998
Bihar Minority Secondary Teacher''s Association Unit Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 725
Constitution of India, 1950 — Article 14, 16, 32
High Courts06 Jan 1998
Kanhaiya Lal Vs Shivjee Prasad and Others
Patna High Court · (1998) 2 BLJR 931 : (1998) 1 PLJR 566
Civil Procedure Code, 1908 (CPC) — Section 105Transfer of Property Act, 1882 — Section 5