High Courts15 Jul 1968Dismissed
Nazir Hussain Vs Dookhmochan Thakur ''Door-Vadal''
Patna High Court · (1969) 17 BLJR 12
Copyright Act, 1957 — Section 14, 51, 63
COURT ARCHIVE
Patna High Court judgments, 1968
276 judgments · page 7 of 14
High Courts12 Jul 1968
Bahadur Singh Vs Fuleshwar Singh and Others
Patna High Court · AIR 1969 Patna 114
Arbitration Act, 1940 — Section 2, 30Contract Act, 1872 — Section 29Limitation Act, 1908 — Article 158
High Courts11 Jul 1968Allowed
Heavy Engineering Corporation Ltd. Vs K. Singh and Co.
Patna High Court · AIR 1969 Patna 248
Arbitration Act, 1940 — Section 20, 8, 8(2)Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts11 Jul 1968Dismissed
Mangal Prasad Verma Vs Managing Director, The Bihar Co-operative Marketing Union Ltd. and Another
Patna High Court · (1969) 17 BLJR 70
Specific Relief Act, 1963 — Section 41
High Courts11 Jul 1968
Mangal Prasad Verma Vs Bihar Co-operative Marketing Union Ltd. (by Managing Director) and Another
Patna High Court · (1970) 1 LLJ 181
Specific Relief Act, 1963 — Section 41
High Courts10 Jul 1968Allowed
Rambachan Rai @ Bachan Rai and Another Vs Baijnath Rai and Others
Patna High Court · (1968) 07 PAT CK 0029
High Courts10 Jul 1968Allowed
Girdhar Prasad and Others Vs Ambika Prasad Thakur and Others
Patna High Court · AIR 1969 Patna 218 : (1969) 17 BLJR 1096 : (1969) 2 PLJR 82
Arbitration Act, 1940 — Section 14, 17, 21, 24, 30Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Evidence Act, 1872 — Section 63
High Courts10 Jul 1968Dismissed
Dund Bahadur Singh and Others Vs Lal Bahadur Singh and Others
Patna High Court · AIR 1969 Patna 181
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115, 153
High Courts10 Jul 1968
Commissioner of Income Tax Vs R.N. Bagchi and Brothers
Patna High Court · (1969) 72 ITR 645
Income Tax Act, 1922 — Section 23A
High Courts10 Jul 1968
In Re: Sureman Singh and Another
Patna High Court · AIR 1969 Patna 183 : (1969) 17 BLJR 6
Succession Act, 1925 — Section 263, 290, 291
High Courts09 Jul 1968Allowed
Mahabir Sahu and Another Vs Shiblal Sahu and Others
Patna High Court · (1968) 07 PAT CK 0028
High Courts09 Jul 1968Allowed
Kailash Chandra Mandal and Another Vs Devendranath Mandal and Another
Patna High Court · AIR 1969 Patna 110 : (1969) 17 BLJR 812 : (1968) 1 PLJR 597
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 62
High Courts08 Jul 1968
Gurumukh Rai Radha Krishna Vs The State of Bihar
Patna High Court · (1969) 17 BLJR 680 : (1970) 25 STC 70
Bihar Sales Tax Act, 1947 — Section 25(1), 25(3)
High Courts04 Jul 1968
Basta Colla Colliery Co. (P) Ltd. Vs State of Bihar
Patna High Court · AIR 1969 Patna 42 : (1969) 23 STC 142
Central Sales Tax Act, 1956 — Section 13(3), 13(4), 8(1), 8(4), 8(4)
High Courts02 Jul 1968
Mt. Bibi Husna Ara Begum and Others Vs Adbul Rashid and Others
Patna High Court · (1969) CriLJ 1312 : (1968) 1 PLJR 639
Criminal Procedure Code, 1898 (CrPC) — Section 115, 145
High Courts01 Jul 1968
M/s. Jagdish Narain Jhabarmal Vs Commissioner of Income Tax
Patna High Court · (1969) PLJR 121
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 25A, 66, 66(2), 66(4)
High Courts04 Jun 1968Dismissed
Messrs Bhowra Kankanee Collieries Ltd. Vs Sunil Kumar Roy and Another
Patna High Court · (1968) 06 PAT CK 0001
Bihar Land Reforms Act, 1950 — Section 10, 10A, 3(d), 4(a)Evidence Act, 1872 — Section 115Mines and Minerals (Development and Regulation) Act, 1957 — Section 16, 29
High Courts17 May 1968Dismissed
Messrs Khas Joyrampur Colliery Co. (Private) Ltd. Vs Kailash Nath Shrivastava and Another
Patna High Court · (1968) 05 PAT CK 0026
Industrial Disputes Act, 1947 — Section 13, 2(a), 2A, 33C(2), 8Mines Act, 1952 — Section 14, 52(1), 52(1)(b)
High Courts17 May 1968Dismissed
Bimlananda Tarketirtha Vs Surya Narain Singh and Others
Patna High Court · (1969) 17 BLJR 792
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Encumbered Estates Act, 1934 — Section 2, 2B
High Courts17 May 1968Dismissed
Bokaro and Ramgur Ltd. and Others Vs Kathara Coal Co. Ltd. and Others
Patna High Court · AIR 1969 Patna 235
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 2(14)Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 13, 14, 14(5), 20Limitation Act, 1908 — Section 12