High Courts11 Jan 1968
The Tisco Oriya Co-operative Credit Society Ltd. Vs Biabun Charan Mahanty
Patna High Court · (1968) 01 PAT CK 0025
Arbitration Act, 1940 — Section 14, 39Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Patna High Court judgments, 1968
276 judgments · page 14 of 14
High Courts11 Jan 1968Partly Allowed
Smt. Ambika Bhawani Devi Vs Babu Chandrika Singh
Patna High Court · AIR 1968 Patna 410 : (1968) 1 PLJR 122
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 11, 29, 52(1)Interest Act, 1839 — Section 1Limitation Act, 1908 — Article 120, 62
High Courts10 Jan 1968
Sarjug Singh and Others Vs Basisth Singh and Others
Patna High Court · AIR 1970 Patna 237 : (1969) 17 BLJR 774 : (1969) 2 PLJR 458
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts10 Jan 1968Dismissed
Sinta Munda and Others Vs Junathan Munda and Others
Patna High Court · (1968) 01 PAT CK 0006
Bihar Bhoodan Yagna Act, 1954 — Section 11, 15, 17
High Courts09 Jan 1968Dismissed
Srimati Urmila Devi Vs Dr. A.K. Ghosh, Srimati Renu Ghosh and Sri Rajendra Prasad Singh
Patna High Court · (1968) 01 PAT CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1), 145(6)
High Courts09 Jan 1968
Jiwan Lall and Others Vs Collector
Patna High Court · (1968) 16 BLJR 496 : (1968) 1 PLJR 140
Land Acquisition Act, 1894 — Section 18, 23, 4, 48, 6
High Courts09 Jan 1968Dismissed
Nand Kishore Singh Vs Bhuvaneshwar Singh and Others
Patna High Court · (1968) 16 BLJR 685 : (1968) 1 PLJR 131
High Courts08 Jan 1968
Jagatmohan Prasad Vs University of Bhagalpur (by its Chancellor) and Others
Patna High Court · (1969) 1 LLJ 662
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 1968Dismissed
Jagatmohan Prasad Vs Chancellor of The Bhagalpur University and Others
Patna High Court · (1968) 16 BLJR 487
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 1968Dismissed
Dr. Rudra Nath Thakur Vs Chancellor of The Bhagalpur University and Others
Patna High Court · (1968) 16 BLJR 724 : (1968) 1 PLJR 172
Constitution of India, 1950 — Article 226, 227, 320
High Courts06 Jan 1968
Commissioner of Income Tax Vs S.P. Jain
Patna High Court · (1968) 16 BLJR 471 : (1968) 1 PLJR 234
Income Tax Act, 1961 — Section 12, 66(1)
High Courts06 Jan 1968Allowed
Sayed Mohinuddin Vs Rishi Prasad
Patna High Court · (1968) 01 PAT CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts05 Jan 1968Allowed
Ruplal Dusadh Vs State of Bihar
Patna High Court · (1968) 16 BLJR 761 : (1968) 1 PLJR 465
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Jan 1968
Commissioner of Estate Duty Vs S.M. Shareef
Patna High Court · (1968) 16 BLJR 994
Estate Duty Act, 1953 — Section 36, 40, 64, 7
High Courts04 Jan 1968
Commissioner of Income Tax Vs J.P. Gupta
Patna High Court · (1968) 16 BLJR 769 : (1968) 1 PLJR 272
Income Tax Act, 1922 — Section 24(2)(ii), 66(1)
High Courts03 Jan 1968Allowed
Jiwachha Lal Saraf Vs State of Bihar and The Superintendent of Police
Patna High Court · (1968) 01 PAT CK 0007
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 7