COURT ARCHIVE

Patna High Court judgments, 1968

276 judgments · page 13 of 14

High Courts07 Feb 1968

The State of Bihar Vs Vijoy Kumar Singh, Jadunandan Jha and Hirday Narain Singh

Patna High Court · (1968) 02 PAT CK 0022

Criminal Procedure Code, 1898 (CrPC) — Section 245Shops and Establishment Rules — Rule 3Shops and Establishments Act — Section 6

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High Courts07 Feb 1968

Firm Bhudarmal Chandi Prasad Vs State of Bihar

Patna High Court · (1969) PLJR 432

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 33Limitation Act, 1963 — Section 18, 3

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High Courts01 Feb 1968Dismissed

Babu Sheonandan Lall Vs Ramprit Bhagat and Another

Patna High Court · (1968) 16 BLJR 643

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A

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High Courts01 Feb 1968Dismissed

Indu Sekhar Agarwal and Others Vs Phulo Devi and Others

Patna High Court · (1968) 16 BLJR 268

Civil Procedure Code, 1908 (CPC) — Section 151, 94Specific Relief Act, 1963 — Section 37, 41

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High Courts29 Jan 1968Dismissed

Ramashray Singh Vs Mt. Tarabati Kuer and Others

Patna High Court · (1968) ACJ 165 : AIR 1968 Patna 367 : (1968) 16 BLJR 171

Limitation Act, 1963 — Section 22(1)Motor Vehicles Act, 1939 — Section 110A(1), 110A(3), 110B, 110D(1)

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High Courts29 Jan 1968Allowed

Siya Sharan Sinha and Others Vs State of Bihar and Others

Patna High Court · AIR 1969 Patna 88 : (1969) 17 BLJR 17 : (1968) 1 PLJR 258

Bihar and Orissa Municipal Act, 1922 — Section 390A, 4, 4(1), 4(2), 5

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High Courts25 Jan 1968

Baleshwar Prasad Singh Vs Narain Prasad Marwari and Others

Patna High Court · (1968) CriLJ 1255

Criminal Procedure Code, 1898 (CrPC) — Section 145, 148, 148(3)

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High Courts25 Jan 1968Allowed

Radhakrishna Prasad Sao Vs Lalgopal Bose and Others

Patna High Court · (1968) 16 BLJR 461 : (1968) 1 PLJR 165

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)

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High Courts23 Jan 1968

COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs CHUNI LAL RAMESHWAR LAL.

Patna High Court · (1968) 70 ITR 167

Bihar and Orissa Municipal Act, 1922 — Section 82(1)(ff)Bihar and Orissa Municipal Tax Act, 1922 — Section 150AIncome Tax Act, 1922 — Section 66(1)

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High Courts23 Jan 1968

Commissioner of Income Tax Vs Chunilal Rameshwar Lal

Patna High Court · AIR 1968 Patna 364 : (1968) 1 PLJR 127

Bihar and Orissa Municipal Act, 1922 — Section 150A, 82(1)Income Tax Act, 1922 — Section 10(1), 10(2), 10(4)

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High Courts22 Jan 1968Allowed

The Belsand Sugar Co. Ltd. Vs Thakur Girja Nandan Singh

Patna High Court · AIR 1969 Patna 8

Arbitration Act, 1940 — Section 34Bihar Sugar Factories Control Act, 1937 — Section 18(2), 19(2)Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts18 Jan 1968Allowed

Shri Shri Ramjhari Nath @ Ramjhari Mahadeo and Another Vs Shri Dwarika Sah and Others

Patna High Court · (1968) 01 PAT CK 0032

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts18 Jan 1968Dismissed

Misri Singh and Others Vs Ramdeo Choudhary and Others

Patna High Court · (1968) 01 PAT CK 0003

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12

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High Courts17 Jan 1968

Jamuna Flour and Oil Mills (Private) Ltd. Vs The State of Bihar

Patna High Court · (1968) 1 PLJR 157 : (1968) 22 STC 1

Limitation Act, 1963 — Section 5

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High Courts17 Jan 1968Allowed

Sarangdhar Sinha and Others Vs Mt. Parvati Kuer

Patna High Court · AIR 1968 Patna 370 : (1969) 17 BLJR 350

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46(1), Order 21 Rule 46(2), Order 48 Rule 3Evidence Act, 1872 — Section 114

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High Courts17 Jan 1968

Jamuna Flour and Oil Mills (Private) Ltd. Vs State of Bihar

Patna High Court · (1968) 16 BLJR 716

Limitation Act, 1963 — Section 5

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High Courts17 Jan 1968

Commissioner of Income Tax Vs Parsadi Sah and Parmeshwar Sah

Patna High Court · (1968) 16 BLJR 464

Income Tax Act, 1961 — Section 183, 256, 68

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High Courts16 Jan 1968Partly Allowed

Mahabir Ram Vs Shiva Shanker Prasad and Others

Patna High Court · AIR 1968 Patna 415 : (1968) 16 BLJR 447

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11ATransfer of Property Act, 1882 — Section 106

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High Courts15 Jan 1968Dismissed

Indradeo Mahto Vs Srimati Phulia Kuer

Patna High Court · (1968) 01 PAT CK 0022

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2)

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High Courts11 Jan 1968Dismissed

Noor Mohammad and Others Vs Sri Narayan Chandra Deo Dhabal Deb and Others

Patna High Court · (1968) 01 PAT CK 0031

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22

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