High Courts05 Mar 1968
Smt. Baleshwari Devi Vs Bikram Singh
Patna High Court · AIR 1968 Patna 383 : (1968) CriLJ 1296
Criminal Procedure Code, 1898 (CrPC) — Section 177, 488, 488(8)
COURT ARCHIVE
Patna High Court judgments, 1968
276 judgments · page 12 of 14
High Courts01 Mar 1968Dismissed
Bindya Wasini Prasad Verma Vs Dharamnath Prasad and Others
Patna High Court · AIR 1968 Patna 378 : (1968) 1 PLJR 267
Provincial Insolvency Act, 1920 — Section 28A
High Courts29 Feb 1968Allowed
The Tata Iron and Steel Co. Ltd. Vs Mrs. Gouribala Devi @ Gaori Banerjee and Others
Patna High Court · (1968) 02 PAT CK 0023
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 11(1)(a), 11(1)(d), 16Transfer of Property Act, 1882 — Section 106, 111, 111(b), 12, 13
High Courts29 Feb 1968
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs S. P. JAIN.
Patna High Court · (1968) 70 ITR 752
Income Tax Act, 1961 — Section 66, 66(1), 66(2)
High Courts28 Feb 1968
Lakchmikant Jha, Executor of Estate of Late Maharajadhiraj Sir Kameshwar Singh of Darbhanga Vs Commissioner of Wealth Tax
Patna High Court · (1968) 16 BLJR 794
Estate Duty Act, 1953 — Section 33
High Courts28 Feb 1968
Bhaiya Ramanuj Pratap Deo Vs Lalu Maheshanuj Pratap Deo @ Nila Bacha and Others
Patna High Court · (1968) 16 BLJR 906 : (1968) 1 PLJR 363
Hindu Succession Act, 1956 — Section 4, 5Limitation Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 123
High Courts28 Feb 1968Allowed
Smt. Chandrawati Devi and Others Vs Rameshwar Kaviraj and Others
Patna High Court · AIR 1968 Patna 422 : (1968) 1 PLJR 449
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 7 Rule 7, 91Penal Code, 1860 (IPC) — Section 268
High Courts28 Feb 1968
Lakshmi Kant Jha Vs Commissioner of Wealth Tax
Patna High Court · AIR 1968 Patna 374 : (1968) 69 ITR 545 : (1968) 1 PLJR 274
Wealth Tax Act, 1957 — Section 2, 5(1), 7(1)
High Courts28 Feb 1968
Shankerjee Raut Gopalji Raut Vs State of Bihar
Patna High Court · AIR 1968 Patna 329 : (1968) 16 BLJR 747 : (1968) 1 PLJR 241 : (1968) 22 STC 241
Constitution of India, 1950 — Article 286(1)
High Courts28 Feb 1968Partly Allowed
Bhaiya Ramanuj Pratap Deo Vs Lalu Maheshanuj Pratap Deo and Others
Patna High Court · AIR 1968 Patna 463
Limitation Act, 1963 — Article 64, 65
High Courts28 Feb 1968Dismissed
Ramjee Singh Vs The Divisional Superintendent, Eastern Railway and Another
Patna High Court · (1968) 02 PAT CK 0002
High Courts16 Feb 1968Allowed
Jai Mangal Singh Vs Dharamnath Singh and Others
Patna High Court · (1968) 16 BLJR 893 : (1968) 1 PLJR 333
Limitation Act, 1963 — Article 116
High Courts15 Feb 1968Dismissed
Radhey Shyam Kalwalia Vs The State
Patna High Court · (1968) 16 BLJR 890 : (1968) 1 PLJR 325
Essential Commodities Act, 1955 — Section 7
High Courts15 Feb 1968Allowed
Saraswati Devi Vs Binapani Mahatani and Others
Patna High Court · (1968) ACJ 219 : AIR 1968 Patna 344 : (1998) 16 BLJR 332 : (1968) 17 FLR 187 : (1968) 2 LLJ 811
Workmens Compensation Act, 1923 — Section 2(1)
High Courts14 Feb 1968Allowed
Commissioners, Buxar Municipality Vs Kailash Prasad
Patna High Court · (1968) 16 BLJR 957 : (1968) 1 PLJR 612
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts14 Feb 1968Allowed
Suggi Bind and Another Vs The State
Patna High Court · (1968) CriLJ 1197 : (1968) 1 PLJR 224
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Penal Code, 1860 (IPC) — Section 380, 457
High Courts14 Feb 1968Dismissed
Bijli Sahu and Others Vs Bahadur Mahton and Others
Patna High Court · (1968) 16 BLJR 281
Registration Act, 1908 — Section 47, 75
High Courts14 Feb 1968Allowed
Suggi Bind and Gajadhar Bind Vs State
Patna High Court · AIR 1968 Patna 382 : (1968) 16 BLJR 771
Penal Code, 1860 (IPC) — Section 380, 457
High Courts09 Feb 1968Dismissed
Ram Pravesh Prasad and 4 Others Vs Kailash Singh and 10 Others
Patna High Court · (1968) 02 PAT CK 0001
Bihar and Orissa General Clauses Act, 1917 — Section 24Constitution of India, 1950 — Article 226, 227
High Courts08 Feb 1968Allowed
Mohammad Yusuf Vs Union of India (UOI)
Patna High Court · AIR 1968 Patna 390 : (1968) 1 PLJR 301
Railways Act, 1890 — Section 55, 56, 72Tariff Rules — Rule 31(2)