High Courts17 May 1968Dismissed
Sayedabad Tea Co. Ltd. Vs State of Bihar
Patna High Court · AIR 1969 Patna 165 : (1969) 17 BLJR 912
Bihar And West Bengal (Transfer of Territories) Act, 1956 — Section 17, 47
COURT ARCHIVE
Patna High Court judgments, 1968
276 judgments · page 8 of 14
High Courts16 May 1968Allowed
Jadunandan Mandal and Others Vs Hitlal Mandal and Another
Patna High Court · AIR 1969 Patna 171 : (1968) 1 PLJR 551
Transfer of Property Act, 1882 — Section 60
High Courts16 May 1968Dismissed
Shankar Prasad Vs Mt. Muneshwari and Another
Patna High Court · AIR 1969 Patna 304
Registration Act, 1908 — Section 47, 60, 61(2)Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 52
High Courts15 May 1968Allowed
Govind Ram Agarwala Vs Harsukhrai Doshi and Others
Patna High Court · (1969) 17 BLJR 367 : (1969) PLJR 65
Constitution of India, 1950 — Article 226
High Courts15 May 1968Allowed
Bishun Prasad Gupta Vs Jagmohan Swaroop
Patna High Court · (1968) 16 BLJR 847
Transfer of Property Act, 1882 — Section 106
High Courts15 May 1968Dismissed
Hindusthan General Insurance Society Ltd. Vs Electrical Executive Engineer and Others
Patna High Court · (1968) 05 PAT CK 0004
High Courts14 May 1968Dismissed
Kazim Sher Vs Sm. Jaswant Devi and Others, Ram Bahadur Singh and Others, Janak Singh and Others and Harbans Singh and Others
Patna High Court · (1969) 17 BLJR 500
Contract Act, 1872 — Section 65Limitation Act, 1963 — Section 14, 15Registration Act, 1908 — Section 75
High Courts14 May 1968Allowed
Chuni Pandit and Others Vs The State of Bihar
Patna High Court · (1969) PLJR 21
Bihar and Orissa Excise Act, 1915 — Section 47(a)
High Courts14 May 1968Dismissed
Basanta Chandra Ghose Vs Collector of Patna
Patna High Court · AIR 1969 Patna 70 : (1969) 17 BLJR 655 : (1969) CriLJ 398
Civil Procedure Code, 1908 (CPC) — Section 38Contempt of Courts Act, 1971 — Section 4Criminal Procedure Code, 1898 (CrPC) — Section 386(1), 547, 561A
High Courts14 May 1968Allowed
Subodh Gopal Bose Vs State of Bihar
Patna High Court · AIR 1969 Patna 72
Constitution of India, 1950 — Article 215
High Courts14 May 1968
Hari Charan Mistry and Ved Narain Mistry Vs The State of Bihar
Patna High Court · (1969) PLJR 64
Penal Code, 1860 (IPC) — Section 323, 324
High Courts14 May 1968
Parmeshwar Mahton and Others Vs Ramcharitar Singh and Others
Patna High Court · (1968) 16 BLJR 850
Administration of Evacuee Property Act, 1950 — Section 7, 8Evacuee Interest (Separation) Act, 1951 — Section 2, 20
High Courts10 May 1968
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs ATMA RAM MODI.
Patna High Court · (1969) 71 ITR 199
Income Tax Act, 1961 — Section 256, 37, 67
High Courts10 May 1968
Commissioner of Income Tax Vs Atma Ram Modi
Patna High Court · (1968) 16 BLJR 928
Income Tax Act, 1961 — Section 256, 37, 67
High Courts10 May 1968Dismissed
All India General Transport Corporation Vs Shri Raghunath Sahay and Another
Patna High Court · AIR 1969 Patna 246
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 2, Order 5 Rule 10, Order 5 Rule 20A, Order 9 Rule 13Companies Act, 1956 — Section 34
High Courts08 May 1968
Shri Kameshwar Prasad Vs Shri Bhola Nath Sharma and Another
Patna High Court · (1968) 05 PAT CK 0019
Penal Code, 1860 (IPC) — Section 379, 409, 411, 420, 425
High Courts08 May 1968Allowed
Kamo Sharma and 7 Others Vs Jagdambi Mahto
Patna High Court · (1968) 05 PAT CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)
High Courts07 May 1968Allowed
State of Bihar Vs Amulya Ratan Pathak
Patna High Court · AIR 1969 Patna 173 : (1969) 17 BLJR 77 : (1969) CriLJ 780 : (1968) 1 PLJR 474
Penal Code, 1860 (IPC) — Section 21(10), 409
High Courts07 May 1968Allowed
Firdhar Lal Rastogi Vs Kuer Avinash Chandra Singh
Patna High Court · AIR 1969 Patna 100
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts06 May 1968Dismissed
Rama Kant Tiwary, Hira Tiwary, Tapeshwar Tiwary and Bachhan Tiwary Vs The State of Bihar
Patna High Court · (1968) 05 PAT CK 0006
Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 323