High Courts01 May 1968Allowed
Satdeo Prasad and Another Vs Ram Narayan and Others
Patna High Court · AIR 1969 Patna 102 : (1968) 16 BLJR 441
Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Patna High Court judgments, 1968
276 judgments · page 9 of 14
High Courts01 May 1968Dismissed
Mt. Pano Kuer and Others Vs Baleshwar Pandey and Others
Patna High Court · AIR 1969 Patna 233
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100Easements Act, 1882 — Section 15
High Courts01 May 1968Dismissed
Umesh Chandra and Others Vs Kapildeo Narain Singh and Others
Patna High Court · (1969) 17 BLJR 264
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Apr 1968Allowed
Ashu Lal Saraogi Vs Haji Sk. Ebadat Husain
Patna High Court · AIR 1969 Patna 98
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Apr 1968Allowed
Siri Chand Prasad and Others Vs Lakshmi Singh and Others
Patna High Court · AIR 1969 Patna 107
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 41 Rule 25, Order 6 Rule 17
High Courts29 Apr 1968Allowed
Rampadarath Singh and Others Vs Mahanth Sampat Kumar and Another
Patna High Court · (1969) 17 BLJR 451
Hindu Succession Act, 1956 — Section 14
High Courts29 Apr 1968Allowed
State of Bihar Vs Dasrath Beldar and Others
Patna High Court · AIR 1969 Patna 253
Bihar and Orissa Excise Act, 1915 — Section 74, 77Criminal Procedure Code, 1898 (CrPC) — Section 100, 247
High Courts26 Apr 1968
Feku Paswan and Others Vs Sibu Choudhary and Others
Patna High Court · (1969) CriLJ 579 : (1968) 1 PLJR 382
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts26 Apr 1968Allowed
Deputy Chief Inspector of Mines, Northern Zone Vs Tara Prasad Buxi and Others
Patna High Court · (1969) 17 BLJR 884
Factories Act, 1948 — Section 101, 60Mines Act, 1952 — Section 18, 23, 66, 70, 72C
High Courts25 Apr 1968Dismissed
Abhay Kumar Jayaswal Vs The Principal, Darbhanga Medical College and Others
Patna High Court · AIR 1968 Patna 504
Constitution of India, 1950 — Article 15(1), 15(4), 226
High Courts25 Apr 1968Dismissed
Satya Narain Dhandhania and Another Vs Firm Narsing Das Bhudarmal and Another
Patna High Court · AIR 1969 Patna 112
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20(1), Order 5 Rule 20(2), Order 9 Rule 13
High Courts25 Apr 1968
Mauji Lall, Govind Sao and Arjun Prasad Vs State
Patna High Court · (1968) 16 BLJR 801 : (1968) 1 PLJR 473
Essential Commodities Act, 1955 — Section 7, 9
High Courts23 Apr 1968
Gauri Sao and Others Vs Ramkishun Sao @ Ram Kishun Das and Others
Patna High Court · (1968) 16 BLJR 467
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts23 Apr 1968Dismissed
Sarjug Singh and Others Vs Gulabo Kuer
Patna High Court · AIR 1969 Patna 33 : (1968) 16 BLJR 536
Lunacy Act, 1912 — Section 18(1), 3(5), 62, 65(2), 83
High Courts23 Apr 1968Dismissed
Ram Bahadur Singh Vs Dinesh Prasad Singh and Others
Patna High Court · (1969) 17 BLJR 280 : (1968) 1 PLJR 424
Penal Code, 1860 (IPC) — Section 295A, 342, 500, 65
High Courts23 Apr 1968Allowed
Kesho Sao Vs State of Bihar
Patna High Court · (1968) 16 BLJR 902 : (1968) 1 PLJR 380
Essential Commodities Act, 1955 — Section 12A, 3, 7
High Courts22 Apr 1968
Ratan N. Tata and Another Vs Capt. S.B. Mathur and Another
Patna High Court · (1968) 16 BLJR 985
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 1968
Sri Sheonath Saraff Vs Chunilal Ticamchand Coal Co. Private Limited
Patna High Court · (1968) 04 PAT CK 0004
Suits Valuation Act, 1887 — Section 8
High Courts20 Apr 1968Allowed
Ram Padarath Singh and Others Vs Mahanth Sampat Kumar Dass and Another
Patna High Court · (1968) 04 PAT CK 0036
Hindu Succession Act, 1956 — Section 14
High Courts19 Apr 1968Allowed
Sheo Shankar Choubey and Others Vs The Bihar Hindu Religious Trust Board
Patna High Court · AIR 1968 Patna 510 : (1969) 17 BLJR 74 : (1968) 1 PLJR 414
Bihar Hindu Religious Trusts Act, 1950 — Section 43Civil Procedure Code, 1908 (CPC) — Section 115