COURT ARCHIVE

Patna High Court judgments, 1968

276 judgments · page 5 of 14

High Courts20 Aug 1968Partly Allowed

Smt. Bhagwati Devi Bubna and Others Vs Dhanraj Mills Private Ltd. and Others

Patna High Court · AIR 1969 Patna 206 : (1969) 17 BLJR 787 : (1969) 39 CompCas 1023 : (1969) PLJR 75

Companies Act, 1956 — Section 446, 537

Read judgment

High Courts20 Aug 1968

Gauri Shankar Sharma and Another Vs State of Bihar and Others

Patna High Court · AIR 1969 Patna 192 : (1969) 17 BLJR 559

Motor Vehicles Act, 1939 — Section 57(8), 68A, 68B, 68C, 68D

Read judgment

High Courts19 Aug 1968

Lakhi Das and Others Vs State of Bihar

Patna High Court · (1969) 17 BLJR 216 : (1968) 1 PLJR 626

Penal Code, 1860 (IPC) — Section 146, 147, 148, 323, 324

Read judgment

High Courts19 Aug 1968Allowed

Smt. Bhagwati Devi Vs Surendrajit Singh and Others

Patna High Court · AIR 1969 Patna 257

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 101, 106, 111

Read judgment

High Courts19 Aug 1968Dismissed

Ramdeyal Singh Vs State of Bihar

Patna High Court · AIR 1969 Patna 131

Land Acquisition Act, 1894 — Section 18, 18(2)

Read judgment

High Courts19 Aug 1968Dismissed

Sheo Sunder Kuer and Others Vs Dulhin Suraya Mukha Kuar

Patna High Court · AIR 1969 Patna 279

Bihar Land Reforms Act, 1950 — Section 2, 6(1)Transfer of Property Act, 1882 — Section 76

Read judgment

High Courts19 Aug 1968

Ram Kumar Agarwalla and Another Vs The Buxar Oil and Rice Mills Ltd. and Others

Patna High Court · (1969) PLJR 598

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 42 Rule 1, Order 42 Rule 1, Order 43 Rule 1(k)

Read judgment

High Courts17 Aug 1968Dismissed

Ranbir Prasad and Another Vs Mt. Parvati Devi and Others

Patna High Court · AIR 1969 Patna 336

Civil Procedure Code, 1908 (CPC) — Section 151, 152

Read judgment

High Courts17 Aug 1968Dismissed

Employers in Relation to Patherdih Colliery of Patherdih Sudamdih Colliery Private Ltd. Vs General Secretary, Bihar Koyla Mazdoor Sabha and Others

Patna High Court · AIR 1969 Patna 147

Industrial Disputes Act, 1947 — Section 2, 33C, 33C(1), 33C(2)

Read judgment

High Courts13 Aug 1968Allowed

Sailajanand Pande Vs Suresh Chandra Gupta and Another

Patna High Court · AIR 1969 Patna 194 : (1969) 17 BLJR 1084 : (1968) 1 PLJR 600

Judicial Officers Protection Act, 1850 — Section 1

Read judgment

High Courts13 Aug 1968Allowed

Yugeshwar Prasad Singh and Others Vs Jiyal Chaudhary and Others

Patna High Court · AIR 1969 Patna 265

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47

Read judgment

High Courts12 Aug 1968

Kedar Prasad Sinha and Another Vs State of Bihar and Others

Patna High Court · AIR 1969 Patna 140 : (1969) CriLJ 631 : (1968) 1 PLJR 589

Constitution of India, 1950 — Article 166(3)Contempt of Courts Act, 1971 — Section 1, 3, 4Criminal Procedure Code, 1898 (CrPC) — Section 439, 494

Read judgment

High Courts09 Aug 1968

Guru Bachan Singh Vs State of Bihar and Others

Patna High Court · (1970) ACJ 257

Constitution of India, 1950 — Article 226, 227Workmens Compensation Act, 1923 — Section 10A, 10A(1), 10A(4), 20, 22

Read judgment

High Courts09 Aug 1968

State of Bihar and Another Vs Smt. Bimla Kumari and Others

Patna High Court · AIR 1969 Patna 48 : (1969) 17 BLJR 815 : (1968) 1 PLJR 538

Bihar Land Reforms Act, 1950 — Section 20, 24(6)Chota Nagpur Encumbered Estates Act, 1876 — Section 12A(1), 12A(3)

Read judgment

High Courts08 Aug 1968Dismissed

Suraj Narain Sah Vs State of Bihar and Others

Patna High Court · (1969) 17 BLJR 506

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts07 Aug 1968Dismissed

Surjdeo Dubey and Another Vs Kripanarayan Tiwary

Patna High Court · AIR 1969 Patna 284

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, 96

Read judgment

High Courts06 Aug 1968Allowed

Dr. Bibhuti Bhushan Mazumdar Vs Shibshakar Mandal and Others

Patna High Court · (1968) 08 PAT CK 0026

Civil Procedure Code, 1908 (CPC) — Section 24

Read judgment

High Courts06 Aug 1968Dismissed

Sagar Singh Munda and Others Vs Mansukh Munda and Others

Patna High Court · AIR 1969 Patna 266

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, 115, 96

Read judgment

High Courts06 Aug 1968

Tata Iron and Steel Co. Ltd. Vs Sudhir Chandra Sarkar

Patna High Court · AIR 1969 Patna 53

Industrial Disputes Act, 1947 — Section 15Industrial Employment (Standing Orders) Act, 1946 — Section 7

Read judgment

High Courts06 Aug 1968Dismissed

Subh Narain Singh and Others Vs M.M. Chakravarty and Others

Patna High Court · AIR 1969 Patna 256 : (1969) 17 BLJR 106

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1, 115

Read judgment