High Courts14 May 1965Dismissed
Rameshwar Prasad Agarwal Vs A.K. Sinha and Others
Patna High Court · AIR 1966 Patna 6
Bihar and Orissa Municipal Act, 1922 — Section 24, 49, 75, 75(1)Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 1965
144 judgments · page 5 of 8
High Courts12 May 1965Dismissed
Surajmal Marwari and Others Vs Rampearaylal Khandelwal and Others
Patna High Court · AIR 1966 Patna 8
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108, 111, 116
High Courts07 May 1965Allowed
Murli Prasad Vs Parasnath Prasad and Others
Patna High Court · AIR 1967 Patna 191
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 23, 65Electricity Act, 1910 — Section 14, 2, 28, 3, 41
High Courts04 May 1965
Kedar Ram Vs State of Bihar
Patna High Court · (1966) CriLJ 854
Criminal Procedure Code, 1898 (CrPC) — Section 258, 369Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 53
High Courts03 May 1965Partly Allowed
Awadh Bihari Tewari and Another Vs Sudarsan Rai and Others
Patna High Court · AIR 1965 Patna 427
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2), Order 21 Rule 90, Order 22 Rule 9, Order 22 Rule 9(1), Order 23 Rule 1
High Courts30 Apr 1965Dismissed
Basant Lal Jain and Others Vs Union of India(UOI) and Others
Patna High Court · AIR 1965 Patna 426
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Partnership Act, 1932 — Section 69, 69(2)
High Courts29 Apr 1965Dismissed
Manindra Nath Chatterjee Vs Mahraj Kumar Sudhansu Kant Acharya
Patna High Court · AIR 1965 Patna 424
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 3, Order 43 Rule 1
High Courts29 Apr 1965Dismissed
Ghulam Sarwar Vs State of Bihar and Others
Patna High Court · AIR 1966 Patna 82 : (1966) CriLJ 281
Constitution of India, 1950 — Article 226, 352(1)Defence of India Act, 1962 — Section 3(2)Defence of India Rules, 1962 — Rule 35(6), 35(7), 45(1)
High Courts28 Apr 1965
Nandkumar Tewari and Another Vs Ali Hasan and Others
Patna High Court · AIR 1966 Patna 127 : (1966) 2 LLJ 124
Constitution of India, 1950 — Article 226
High Courts28 Apr 1965Allowed
Harnandan Thakur Vs State of Bihar
Patna High Court · AIR 1966 Patna 141 : (1966) CriLJ 575
Penal Code, 1860 (IPC) — Section 425, 429
High Courts28 Apr 1965
State Vs Banaila Dome
Patna High Court · (1965) CriLJ 839
Penal Code, 1860 (IPC) — Section 395, 397
High Courts27 Apr 1965
Alakh Singh and Others Vs State of Bihar
Patna High Court · (1965) CriLJ 832
Criminal Procedure Code, 1898 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 323, 452
High Courts27 Apr 1965Dismissed
Bala Prasad Agiwai Vs The Union of India (UOI)
Patna High Court · AIR 1965 Patna 408
Railways Act, 1890 — Section 72
High Courts27 Apr 1965Allowed
Udai Bhan Singh Vs The State of Bihar and Others
Patna High Court · AIR 1965 Patna 415
Bihar Municipal Election and Election Petitions Rules, 1953 — Rule 6Bihar Panchayat Raj Act, 1948 — Section 79, 79(1)
High Courts26 Apr 1965Partly Allowed
Laddu Mal and Others Vs The State of Bihar and Others
Patna High Court · AIR 1965 Patna 491
Bihar Minor Mineral Concession Rules, 1964 — Rule 2, 20, 25, 26, 27Constitution of India, 1950 — Article 265, 366, 366(28)Mineral Concession Rules, 1949 — Rule 4
High Courts22 Apr 1965Dismissed
Bibi Abeda Khatoon and Another Vs Assistant Custodian of Evacuee Property and Another
Patna High Court · AIR 1966 Patna 29
Administration of Evacuee Property Act, 1950 — Section 2, 28, 46, 7(1)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts20 Apr 1965Dismissed
Smt. Indumati Devi Vs Thag Raut
Patna High Court · AIR 1965 Patna 406
Bihar Tenancy Act, 1885 — Section 181, 4, 4(3), 48C
High Courts17 Apr 1965Allowed
Tata Iron and Steel Co. Ltd. Vs Abdul Wahab
Patna High Court · AIR 1966 Patna 458
Evidence Act, 1872 — Section 35
High Courts15 Apr 1965
Smt. Lakshmi Devi and Others Vs The State of Bihar and Others
Patna High Court · AIR 1965 Patna 400
Land Acquisition Act, 1894 — Section 17(1), 17(2), 17(4), 5A, 6
High Courts14 Apr 1965Dismissed
Rambadan Pd. Singh Vs Parasnath Choubey and Others
Patna High Court · AIR 1965 Patna 404
Transfer of Property Act, 1882 — Section 55(6)