COURT ARCHIVE

Patna High Court judgments, 1965

144 judgments · page 8 of 8

High Courts11 Jan 1965Dismissed

Bibi Khairun Nisa Vs The State of Bihar and Others

Patna High Court · AIR 1965 Patna 382

Bihar Tenancy Act, 1885 — Section 103, 103A(2)Civil Procedure Code, 1908 (CPC) — Section 115Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 3

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High Courts07 Jan 1965Allowed

Union of India(UOI) Vs Sk. Abdul Majeed

Patna High Court · AIR 1965 Patna 373

Limitation Act, 1908 — Article 31

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High Courts07 Jan 1965

R.K. Singh and Another Vs Jagarnath Bhagat

Patna High Court · (1966) CriLJ 230

Criminal Procedure Code, 1898 (CrPC) — Section 197, 54, 55Penal Code, 1860 (IPC) — Section 342

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High Courts05 Jan 1965Dismissed

Sawalia Behari Lall Verma Vs Tribikram Deo Narain Singh and Others

Patna High Court · AIR 1965 Patna 378

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8Representation of the People Act, 1951 — Section 90(1), 92

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