High Courts14 Apr 1965Allowed
Jugal Kishore Bhagar Vs The State of Bihar and Others
Patna High Court · AIR 1965 Patna 397
Land Acquisition Act, 1894 — Section 5A
COURT ARCHIVE
Patna High Court judgments, 1965
144 judgments · page 6 of 8
High Courts12 Apr 1965Allowed
Sheodayal Bharatia Vs Daluram Agarwalla
Patna High Court · AIR 1965 Patna 413
Transfer of Property Act, 1882 — Section 105, 108
High Courts07 Apr 1965Allowed
Bhutkun Jha and Another Vs Vice-Chancellor and Others
Patna High Court · AIR 1965 Patna 417
Constitution of India, 1950 — Article 226, 227Specific Relief Act, 1963 — Section 14, 21
High Courts01 Apr 1965Partly Allowed
South Bihar Sugar Mills Ltd. Vs Maharaj Prasad Singh and Others
Patna High Court · AIR 1966 Patna 75
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Transfer of Property Act, 1882 — Section 100, 41
High Courts31 Mar 1965Allowed
Tarak Nath Ghosh Vs The Government of India, Ministry of Home Affairs and Others
Patna High Court · AIR 1967 Patna 81 : (1968) 1 LLJ 376
All India Services (Discipline and Appeal) Rules, 1955 — Rule 7, 7(1)Constitution of India, 1950 — Article 309, 310, 310(1), 311(1), 311(2)
High Courts31 Mar 1965Allowed
Jagdish Prasad Verma Vs The State
Patna High Court · AIR 1966 Patna 15 : (1966) CriLJ 50 : (1966) 1 LLJ 171
Criminal Law (Amendment) Act, 1952 — Section 8(1)Criminal Procedure Code, 1898 (CrPC) — Section 100, 190(1)Prevention of Corruption Act, 1947 — Section 5(2), 5A, 6, 6(1)
High Courts30 Mar 1965Allowed
Jagdish Prasad Gupta Vs Parmeshwar Prasad Singh and Others
Patna High Court · AIR 1966 Patna 33 : (1966) CriLJ 54
Bihar School Examination Board Act, 1952 — Section 6(2)Copyright Act, 1957 — Section 13(1), 17, 2Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts30 Mar 1965Dismissed
The State of Bihar Vs Ghulam Sarwar and Another
Patna High Court · AIR 1965 Patna 393 : (1965) CriLJ 401
Constitution of India, 1950 — Article 166Criminal Procedure Code, 1898 (CrPC) — Section 196Evidence Act, 1872 — Section 47, 74(1)
High Courts30 Mar 1965Dismissed
Rampeare Singh and Another Vs Sm. Ramkali Devi and Others
Patna High Court · AIR 1967 Patna 186
Registration Act, 1908 — Section 17(1), 2, 49
High Courts30 Mar 1965Dismissed
Bikramajit Singh Vs State of Bihar and Others
Patna High Court · AIR 1966 Patna 96
Motor Vehicles Act, 1939 — Section 46, 64A
High Courts29 Mar 1965Dismissed
Indian Copper Corporation Ltd. and Others Vs State of Bihar and Others
Patna High Court · AIR 1966 Patna 54 : (1966) 18 STC 181
Bihar Sales Tax Act, 1959 — Section 20AConstitution of India, 1950 — Article 19(1), 226, 245, 254Contract Act, 1872 — Section 72
High Courts26 Mar 1965Allowed
Dudul Ahir and Others Vs Md. Macki and Others
Patna High Court · AIR 1965 Patna 510
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 41 Rule 33, Order 41 Rule 4
High Courts23 Mar 1965Allowed
Awadhesh Prasad Vs Tarkeshwar Singh and Others
Patna High Court · AIR 1966 Patna 23
Bihar Panchayat Election Rules, 1959 — Rule 5(1)Bihar Panchayat Raj Act, 1947 — Section 4Constitution of India, 1950 — Article 226
High Courts23 Mar 1965Dismissed
Employers in relation to the South Kujama Colliery Vs Presiding Officer, Central Government, Industrial Tribunal and Another
Patna High Court · AIR 1965 Patna 386 : (1967) 2 LLJ 193
Industrial Disputes Act, 1947 — Section 10, 15, 2
High Courts23 Mar 1965Allowed
Ram Charitar Lal Gupta Vs The State of Bihar and Others
Patna High Court · AIR 1967 Patna 183
Constitution of India, 1950 — Article 226
High Courts16 Mar 1965Dismissed
Shri Prafulla Chandra Sinha and Others Vs Chotanagpur Banking Association Ltd.
Patna High Court · AIR 1965 Patna 502 : (1966) 36 CompCas 845
Banking Companies Act, 1949 — Section 38, 38(1), 45NCompanies Act, 1956 — Section 434Evidence Act, 1872 — Section 115
High Courts16 Mar 1965Dismissed
Prafulla Chandra Sinha and Others Vs Chotanagpur Banking Association Ltd.
Patna High Court · AIR 1965 Patna 502 : (1966) 36 CompCas 845
Banking Companies Act, 1949 — Section 37, 38, 38(3)Companies Act, 1956 — Section 433, 434(1)
High Courts15 Mar 1965Dismissed
Shree Narain Sinha and Others Vs University of Bihar and Others
Patna High Court · AIR 1966 Patna 47
Bihar State Universities Act, 1976 — Section 48A(10), 48A(6), 52, 58Constitution of India, 1950 — Article 226
High Courts09 Mar 1965Allowed
Ramkishun Mahton and Others Vs Smt. Nero Devi and Others
Patna High Court · AIR 1965 Patna 486
Court Fees Act, 1870 — Article 17, 7
High Courts26 Feb 1965Dismissed
Satyadeo Prasad Vs Smt. Chanderjoti Debi and Others
Patna High Court · AIR 1966 Patna 110
Evidence Act, 1872 — Section 101, 103, 111, 13, 21Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 80, 81, 82