High Courts26 Feb 1965Dismissed
Mohammad Elias Vs Ardhendu Mishra and Another
Patna High Court · AIR 1966 Patna 25
Bihar Motor Vehicles Taxation Act, 1994 — Section 134(2), 47(1), 47(3), 48, 57(3)
COURT ARCHIVE
Patna High Court judgments, 1965
144 judgments · page 7 of 8
High Courts24 Feb 1965Dismissed
Shah Mohammad Habib Sajjada Nasin Vs Moulvi Manzoor Ali and Another
Patna High Court · AIR 1966 Patna 45
Bihar Tenancy Act, 1885 — Section 20, 21, 3(2), 5(3)
High Courts23 Feb 1965Allowed
Mazhar Ali Vs Hakimuddin and Others
Patna High Court · AIR 1965 Patna 489
Bihar Tenancy Act, 1885 — Section 21AEvidence Act, 1872 — Section 57(1)
High Courts19 Feb 1965
Ramsharnagat Singh and Others Vs State of Bihar
Patna High Court · (1966) CriLJ 856
Criminal Procedure Code, 1898 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 147, 149, 24, 302, 323
High Courts17 Feb 1965Dismissed
Union of India (UOI) Vs Satyabati and Others
Patna High Court · AIR 1966 Patna 130
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 33 Rule 5, Order 33 Rule 8Fatal Accidents Act, 1855 — Section 1A, 2, 3Workmens Compensation Act, 1923 — Section 3
High Courts17 Feb 1965Dismissed
Smt. Talkeshwari Devi Vs Ram Ran Bikat Prasad Singh and Another
Patna High Court · AIR 1966 Patna 40
Succession Act, 1925 — Section 124, 131, 131(1), 23Transfer of Property Act, 1882 — Section 28
High Courts16 Feb 1965Dismissed
Smt. Asho Devi Vs Dukhi Sao and Others
Patna High Court · AIR 1965 Patna 472
Civil Procedure Code, 1859 — Section 372Civil Procedure Code, 1908 (CPC) — Section 100, 101, 108, 117, 4(1)
High Courts10 Feb 1965
Saligram Marwari and Others Vs Ayodhya Prasad Musaddilal and Another
Patna High Court · AIR 1966 Patna 61
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 107Contract Act, 1872 — Section 191, 194
High Courts10 Feb 1965Allowed
New Asiatic Insurance Co. Ltd. Vs Bihar State Co-operative Bank Ltd.
Patna High Court · AIR 1966 Patna 69 : (1967) 37 CompCas 30
Contract Act, 1872 — Section 28
High Courts10 Feb 1965
Parichhit Singh Vs Deoki Singh and Others
Patna High Court · AIR 1965 Patna 482
Bihar Tenancy Act, 1885 — Section 158BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 24Limitation Act, 1908 — Article 166, 181
High Courts02 Feb 1965Dismissed
Lakshmi Narain Ram Narain Vs Union of India (UOI) and Others
Patna High Court · AIR 1966 Patna 19
Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 30, 31, 48Railways Act, 1890 — Section 74D , 77
High Courts30 Jan 1965Dismissed
Ram Narayan Pandey and Others Vs Kedar Nath Tewari and Others
Patna High Court · AIR 1965 Patna 463
Evidence Act, 1872 — Section 91, 92
High Courts30 Jan 1965Dismissed
Ramkrishna Singh Vs Mahadei Haluai and Another
Patna High Court · AIR 1965 Patna 467
Transfer of Property Act, 1882 — Section 107, 3, 53A
High Courts30 Jan 1965Dismissed
Anisur Rahman and Others Vs Sheikh Abul Hayat
Patna High Court · AIR 1965 Patna 390
Limitation Act, 1908 — Article 134B, 144
High Courts25 Jan 1965Dismissed
Phul Kumari Vs Sheodahin Tiwary and Another
Patna High Court · AIR 1965 Patna 507 : (1965) CriLJ 798
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 441, 448
High Courts21 Jan 1965Dismissed
Ishari Ram Paneri Vs Ganga Bhagat and Others
Patna High Court · AIR 1965 Patna 509
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, 11, 115
High Courts21 Jan 1965Dismissed
Jadunandan Singh and Others Vs Baldeo Singh and Others
Patna High Court · AIR 1965 Patna 384
Civil Procedure Code, 1908 (CPC) — Section 66, 66(1)Trusts Act, 1882 — Section 82, 88
High Courts18 Jan 1965Allowed
Nitya Nand Pathak Vs Patiram Bari and Others
Patna High Court · AIR 1965 Patna 466
Easements Act, 1882 — Section 15
High Courts15 Jan 1965
Jogeshwar Mahton and Others Vs Uchit Mahton and Others
Patna High Court · AIR 1965 Patna 469 : (1965) CriLJ 664
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts14 Jan 1965Dismissed
Ram Bali Singh and Another Vs Lakshmi Kuar and Others
Patna High Court · AIR 1965 Patna 358