High Courts22 Sept 1965Allowed
Lachhia Sahuain Vs Ram Shankar Sah
Patna High Court · AIR 1966 Patna 191
Hindu Succession Act, 1956 — Section 14(1), 14(2)
COURT ARCHIVE
Patna High Court judgments, 1965
144 judgments · page 3 of 8
High Courts22 Sept 1965
State Bank of India Vs Central Government Labour Court and Others
Patna High Court · (1966) 2 LLJ 752
Industrial Disputes Act, 1947 — Section 33C
High Courts22 Sept 1965Dismissed
Jagdish Vs The Presiding Officer, Labour Court and Another
Patna High Court · AIR 1966 Patna 330
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts21 Sept 1965Dismissed
Hindustan General Electrical Corporation Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1967 Patna 284
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 15, 2
High Courts20 Sept 1965Dismissed
Lakshman Shastri Vs The State of Bihar and Others
Patna High Court · AIR 1967 Patna 160 : (1969) 1 LLJ 444
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 8(2)Constitution of India, 1950 — Article 226, 311
High Courts20 Sept 1965Allowed
Shyam Bahadur Koeri and Others Vs The State
Patna High Court · AIR 1967 Patna 312 : (1967) CriLJ 1360
Penal Code, 1860 (IPC) — Section 107, 82Treasure Trove Act, 1878 — Section 20, 3, 4
High Courts17 Sept 1965
Bihar State Road Transport Corporation Vs State of Bihar and Others
Patna High Court · (1966) 1 LLJ 774
Constitution of India, 1950 — Article 226Road Transport Corporations Act, 1950 — Section 3
High Courts17 Sept 1965Dismissed
Mt. Dhaneshwary and Others Vs Land Acquisition Officer and Others
Patna High Court · AIR 1966 Patna 136
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(1), 17(3), 17(4)
High Courts15 Sept 1965Dismissed
Radheshyam Kalbalia Vs The Sub-divisional Officer of Dumka and Another
Patna High Court · AIR 1966 Patna 242
Rice Milling Industry (Regulation) Act, 1958 — Section 3, 5, 6, 8, 8(1)
High Courts13 Sept 1965Allowed
Abdul Gafoor Vs Mt. Wahidan Bibi and Others
Patna High Court · AIR 1966 Patna 173
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 33, Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61
High Courts09 Sept 1965Dismissed
Imperial Tobacco Co. of India Ltd. Vs The Assistant Labour Commr. and Others
Patna High Court · AIR 1967 Patna 153 : (1967) 1 LLJ 384
Bihar Shops and Establishments Act, 1953 — Section 28Bihar Shops and Establishments Rules, 1955 — Rule 22(1)Civil Procedure Code, 1908 (CPC) — Section 115, 3, 9
High Courts08 Sept 1965Dismissed
Sakhi Ram and Others Vs Presiding Officer, Labour Court and Others
Patna High Court · AIR 1966 Patna 459
Constitution of India, 1950 — Article 14Minimum Wages Act, 1948 — Section 20, 3(2A)
High Courts07 Sept 1965Dismissed
Motipur Zamindari Co. Private Ltd. and Another Vs Kedar Nath Singh and Another
Patna High Court · AIR 1966 Patna 197
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2), 33(3)
High Courts31 Aug 1965Allowed
Chandreshwar Prasad and Another Vs Mt. Maturni and Others
Patna High Court · AIR 1967 Patna 157
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 107, 11
High Courts31 Aug 1965Dismissed
Ram Dass Shukla Vs State of Bihar and Others
Patna High Court · AIR 1966 Patna 148
Bihar Service Code, 1952 — Rule 55Constitution of India, 1950 — Article 14, 311(2)
High Courts31 Aug 1965Dismissed
Sri Vishwa Mitra Vs State of Bihar and Others
Patna High Court · AIR 1967 Patna 30
Constitution of India, 1950 — Article 310
High Courts27 Aug 1965Dismissed
Ramnagina Sah and Others Vs Harihar Sah and Others
Patna High Court · AIR 1966 Patna 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Evidence Act, 1872 — Section 101, 102, 103, 104, 114Limitation Act, 1908 — Article 11
High Courts25 Aug 1965Dismissed
Shiveshwar Prasad Sinha Vs The District Magistrate of Monghyr and Another
Patna High Court · AIR 1966 Patna 144
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2)
High Courts25 Aug 1965Partly Allowed
Shiva Bhikshuk Mishra Vs State of Bihar and Others
Patna High Court · AIR 1966 Patna 364 : (1970) 1 LLJ 592
Constitution of India, 1950 — Article 310, 311, 311(1), 311(2)
High Courts20 Aug 1965
COMMISSIONER OF Income Tax, PATNA Vs SMT. RAMA JAIN.
Patna High Court · (1966) 60 ITR 655
Constitution of India, 1950 — Article 14