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Patna High Court judgments, 1965

144 judgments · page 2 of 8

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High Courts11 Nov 1965Allowed

Lakshmi Kanta Jha Vs Bhuneshwar Prasad Narain Singh and Others

Patna High Court · AIR 1966 Patna 340

Bihar Land Reforms Act, 1950 — Section 16(2)
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High Courts09 Nov 1965

Modern Movie Vs Tewari (S.B.) and Another

Patna High Court · (1966) 1 LLJ 763

Payment of Wages Act, 1936 — Section 17
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High Courts05 Nov 1965Dismissed

S. Bhattacharya and Co. and Others Vs Superintendent of Excise and Others

Patna High Court · AIR 1966 Patna 351

Bihar and Orissa Excise Act, 1915 — Section 90, 93(1)Bihar and Orissa Excise Rules, 1919 — Rule 33(2)Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3
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High Courts04 Nov 1965Allowed

Smt. Gargi Singh Vs State of Bihar and Another

Patna High Court · AIR 1966 Patna 244 : (1966) 1 LLJ 772

Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311(2)
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High Courts28 Oct 1965Dismissed

Ballarpur Collieries Company Vs Salim M. Merchant and Another

Patna High Court · AIR 1966 Patna 219 : (1967) 2 LLJ 201

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 23, 24
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High Courts27 Oct 1965Dismissed

Balaram Singh Deo Vs Madhu Sudan Singh Deo and Others

Patna High Court · AIR 1966 Patna 355

Bihar Land Reforms Act, 1950 — Section 27Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226, 227
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High Courts27 Oct 1965Allowed

Jang Bahadur Mishra and Others Vs Nawal Kishore Mishra and Others

Patna High Court · AIR 1966 Patna 342

Contract Act, 1872 — Section 16Hindu Womens Right to Property Act, 1937 — Section 3
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High Courts22 Oct 1965Allowed

Udit Ram Barai Vs State of Bihar and Others

Patna High Court · AIR 1966 Patna 258

Land Acquisition Act, 1894 — Section 17(4), 4, 5A
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High Courts19 Oct 1965

Electrical Executive Engineer, Electric Supply Division and Another Vs Surendra Prasad Pankaj and Another

Patna High Court · (1967) 1 LLJ 602

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 65Government of India Act, 1935 — Section 151
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High Courts19 Oct 1965Allowed

Bokaro and Ramgur Ltd. Vs State of Bihar

Patna High Court · AIR 1966 Patna 154

Bihar Land Reforms Act, 1950 — Section 10(4)Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 98, 98(3)
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High Courts19 Oct 1965Dismissed

Kuju Collieries Ltd. Vs Jhar Khan Mines Ltd. and Others

Patna High Court · AIR 1967 Patna 72

Contract Act, 1872 — Section 23
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High Courts19 Oct 1965

Kartik Lall and Others Vs The State of Bihar

Patna High Court · (1967) CriLJ 1119

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 107, 117, 141, 144
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High Courts18 Oct 1965Dismissed

Prithwinath Singh and Others Vs Suraj Ahir and Others

Patna High Court · AIR 1966 Patna 254

Bihar Land Reforms Act, 1950 — Section 4Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts18 Oct 1965Allowed

Union of India (UOI) Vs Pradip Lamp Works and Another

Patna High Court · AIR 1967 Patna 93

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 100, 101Limitation Act, 1908 — Article 31Limitation Act, 1963 — Article 11
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High Courts14 Oct 1965Dismissed

Girdhari Lohar and Others Vs Anand Lohar and Another

Patna High Court · AIR 1967 Patna 8

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(1)Hindu Minority and Guardianship Act, 1956 — Section 11Registration Act, 1908 — Section 32, 35
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High Courts14 Oct 1965Dismissed

Bibhuti Bhusan Bose Vs National Coal Trading Co.

Patna High Court · AIR 1966 Patna 346

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3Limitation (Amendment) Act, 1963 — Article 1, 14, 18Limitation Act, 1908 — Article 52, 85, 19
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High Courts13 Oct 1965Dismissed

Inter State Transport Agency Vs Prabhat Kumar Sinha and Others

Patna High Court · AIR 1966 Patna 230 : (1967) 2 LLJ 535

Bihar Shops and Establishments Act, 1953 — Section 5Industrial Disputes Act, 1947 — Section 33
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High Courts12 Oct 1965Dismissed

Mohammad Sagiruddin Vs The District Mechanical Engineer, N.E.F. Rlys. and Others

Patna High Court · AIR 1966 Patna 184

Constitution of India, 1950 — Article 311, 311(2)
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High Courts12 Oct 1965Dismissed

Ramchandra Mahton and Another Vs State of Bihar and Others

Patna High Court · AIR 1966 Patna 214

Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 5(1)Constitution of India, 1950 — Article 15
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High Courts11 Oct 1965Dismissed

Ram Autar Sahai Vs The Sub-divisional Education Officer and Others

Patna High Court · AIR 1966 Patna 245

Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 — Rule 2(12), 2(13)Constitution of India, 1950 — Article 31(1), 31(2)
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