COURT ARCHIVE

Patna High Court judgments, 1962

144 judgments · page 5 of 8

High Courts17 May 1962Dismissed

Ahmad Hossain Vs Bibi Naeman and Others

Patna High Court · AIR 1963 Patna 30

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 115, 2Land Acquisition Act, 1894 — Section 26, 31Transfer of Property Act, 1882 — Section 130 , 130(2)

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High Courts17 May 1962Allowed

Sarat Chatterjee and Co. Private Ltd. and Others Vs Chairman, Central Government Industrial Tribunal and Others

Patna High Court · AIR 1962 Patna 472 : (1963) 1 LLJ 76

Industrial Disputes Act, 1947 — Section 10, 2

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High Courts11 May 1962Dismissed

Shivajee Prasad Sahu Vs Mahanth Darsan Das and Others

Patna High Court · AIR 1963 Patna 87

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14Transfer of Property Act, 1882 — Section 68

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High Courts11 May 1962Allowed

Kumar Arimardan Singh Vs Rai Bahadur Deonandan Pd. Sinha and Others

Patna High Court · AIR 1963 Patna 103

Bihar Land Reforms Act, 1950 — Section 4Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(2)

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High Courts11 May 1962

Debilal Khandelwal and Others Vs Damodar Das Khandelwal @ Gulab Babu and Others

Patna High Court · AIR 1963 Patna 270

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Registration Act, 1908 — Section 75, 75(2), 77, 77(1), 77(2)

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High Courts11 May 1962Allowed

Smt. Babuain Chandrakala Devi Vs Smt. Pokhraj Kuer and Others

Patna High Court · AIR 1963 Patna 2

Bihar Land Reforms Act, 1950 — Section 14, 4Civil Procedure Code, 1908 (CPC) — Section 20Limitation Act, 1908 — Article 140, 91

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High Courts10 May 1962Dismissed

Mt. Sheodeni Kuer Vs Umashankar Prasad Sahi

Patna High Court · AIR 1963 Patna 74

Transfer of Property Act, 1882 — Section 39

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High Courts10 May 1962

The State of Bihar Vs Nankhu Tewari, Pleader

Patna High Court · AIR 1962 Patna 382

Legal Practitioners Act, 1879 — Section 13

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High Courts10 May 1962

The State of Bihar Vs Nanhku Tewari, Pleader, Buxar

Patna High Court · AIR 1962 Patna 382

Legal Practitioners Act, 1879 — Section 13(b)

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High Courts09 May 1962Allowed

Sarjug Mahto and Others Vs Smt. Devrup Devi and Others

Patna High Court · AIR 1963 Patna 114

Transfer of Property Act, 1882 — Section 60

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High Courts09 May 1962Dismissed

Gauri Shankar Singh and Another Vs Smt. Jwalamukhi Devi and Others

Patna High Court · AIR 1962 Patna 392

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4Limitation Act, 1963 — Article 177Transfer of Property Act, 1882 — Section 41

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High Courts07 May 1962Dismissed

Rachhaya Pandey and Others Vs Sheodhari Pandey and Others

Patna High Court · AIR 1963 Patna 76

Easements Act, 1882 — Section 15, 7

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High Courts07 May 1962Allowed

Bengal Coal Co. Ltd. Vs Chairman, Central Government Industrial Tribunal and Others

Patna High Court · AIR 1963 Patna 118 : (1962) 5 FLR 418 : (1962) 2 LLJ 414

Evidence Act, 1872 — Section 115Industrial Disputes Act, 1947 — Section 36A, 36A(1), 36A(2)

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High Courts02 May 1962Allowed

Rohtas Industries Staff Union and Others Vs State of Bihar and Others

Patna High Court · AIR 1963 Patna 170 : (1962) 2 LLJ 420

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 18, 2, 22, 23Trade Unions Act, 1926 — Section 18

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High Courts02 May 1962Allowed

Mineral Development Ltd. Vs State of Bihar

Patna High Court · AIR 1962 Patna 443

Bihar Land Reforms Act, 1950 — Section 3Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3), 24

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High Courts27 Apr 1962

Antala Gope @ Antilal Gope Vs Smt. Sarbo Gopain and Another

Patna High Court · AIR 1962 Patna 489

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 2(2), 96Court Fees Act, 1870 — Article 11, 17Hindu Marriage Act, 1955 — Section 13

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High Courts23 Apr 1962Dismissed

Ramjee Rai and Others Vs Gopal Ahir and Others

Patna High Court · AIR 1963 Patna 34

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High Courts12 Apr 1962Allowed

Ballarpur Collieries Co. Vs Coal Mines Provident Fund Commissioner

Patna High Court · AIR 1962 Patna 450 : (1963) 7 FLR 110 : (1963) 1 LLJ 617

Interest Act, 1839 — Section 1

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High Courts11 Apr 1962

Jagarnath Keyal and Others Vs Nagar Mull and Another

Patna High Court · AIR 1962 Patna 426

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3

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High Courts11 Apr 1962Allowed

Smt. Putul Devi and Another Vs Gopi Mandal and Another

Patna High Court · AIR 1963 Patna 93

Hindu Marriage Act, 1955 — Section 10(1), 9, 9(2)Penal Code, 1860 (IPC) — Section 498

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