High Courts26 Oct 1962Dismissed
Dharam Raut and Others Vs State of Bihar
Patna High Court · AIR 1964 Patna 334 : (1964) CriLJ 171
Penal Code, 1860 (IPC) — Section 299, 300, 304, 34
COURT ARCHIVE
Patna High Court judgments, 1962
144 judgments · page 3 of 8
High Courts23 Oct 1962Dismissed
Narayan Chandra Dutta Vs Nath Bank Ltd.
Patna High Court · AIR 1967 Patna 124
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 11, 47Limitation (Amendment) Act, 1963 — Article 136, 137Limitation Act, 1908 — Article 181, 182(7)
High Courts18 Oct 1962Dismissed
Mt. Manturni Vs Munnilal Bhagat and Others
Patna High Court · AIR 1963 Patna 127
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Oct 1962Allowed
Sk. Md. Zafir Vs Sk. Amiruddin and Others
Patna High Court · AIR 1963 Patna 108
Limitation Act, 1908 — Article 127, 142, 144, 6, 8Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 5
High Courts04 Oct 1962Allowed
Kishun Sah Vs Harinandan Prasad Sah and Others
Patna High Court · AIR 1963 Patna 79
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts04 Oct 1962Allowed
State of Bihar Vs Ramkishore Lal and Another
Patna High Court · AIR 1963 Patna 125
Constitution of India, 1950 — Article 311(2)Government of India Act, 1935 — Section 240(3)
High Courts04 Oct 1962Allowed
Mst. Bibi Bintul Fatma and Another Vs S.M. Aftab Ahmad
Patna High Court · AIR 1963 Patna 128
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Oct 1962Dismissed
Ram Babu Chaudhary and Others Vs Mt. Saraswati Devi and Others
Patna High Court · AIR 1963 Patna 144
Constitution of India, 1950 — Article 19(1)
High Courts01 Oct 1962Partly Allowed
Ram Pratap Kamalia Mills and Others Vs State of Bihar and Others
Patna High Court · AIR 1963 Patna 153
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 145
High Courts28 Sept 1962Partly Allowed
Motilal Agarwala Vs Basantlal Jalan and Others
Patna High Court · AIR 1963 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 8 Rule 6
High Courts24 Sept 1962Dismissed
Mst. Mundaria and Others Vs Rai Shyam Sundar Prasad and Others
Patna High Court · AIR 1963 Patna 98
High Courts20 Sept 1962Dismissed
Union of India (UOI) Vs Indradeo Kumar and Others
Patna High Court · AIR 1963 Patna 129
Evidence Act, 1872 — Section 123
High Courts20 Sept 1962Allowed
Dani Singh Vs The State
Patna High Court · AIR 1963 Patna 52 : (1963) CriLJ 217
Penal Code, 1860 (IPC) — Section 405
High Courts17 Sept 1962Dismissed
Mohammad Anwar Hasan Vs Land Acquisition Officer and Others
Patna High Court · AIR 1963 Patna 101
Land Acquisition Act, 1894 — Section 18, 30, 34
High Courts13 Sept 1962Allowed
Anindya Chandra Verma and Others Vs Suraj Prasad Ojha
Patna High Court · AIR 1963 Patna 59
Civil Procedure Code, 1908 (CPC) — Section 151, 2(2), 47, 96
High Courts05 Sept 1962Dismissed
Patna Zilla Truck Owners Association and Others Vs State of Bihar and Others
Patna High Court · AIR 1963 Patna 16
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 198, 199(4), 212(1), 23(2), 301Government of India Act, 1935 — Section 297
High Courts30 Aug 1962
RAJA BAHADUR KAMAKHYA NARAIN SINGH Vs UNION OF INDIA AND OTHERS.
Patna High Court · (1964) 51 ITR 596
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 22(2), 5
High Courts30 Aug 1962Dismissed
Raja Bahadur Kamakhya Narain Singh Vs Union of India(UOI) and Others
Patna High Court · AIR 1966 Patna 305
Civil Procedure Code, 1908 (CPC) — Section 22, 3, 4, 9Income Tax Act, 1922 — Section 34, 5(5), 5(7A), 64, 64(1)
High Courts25 Aug 1962
CHETANDAS GULABCHAND Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1963) 49 ITR 951
Income Tax Act, 1961 — Section 22, 23, 33, 34, 66
High Courts24 Aug 1962Dismissed
Md. Zakiuddin Vs District Assistant Custodian of Evacuee Property, Patna Collectorate and Others
Patna High Court · AIR 1963 Patna 11
Administration of Evacuee Property (Central) Rules, 1950 — Rule 6Administration of Evacuee Property Act, 1950 — Section 24, 28, 46, 56, 7Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 80, 9