High Courts09 Jan 1962Partly Allowed
Indian Copper Corporation Ltd. Vs Commissioner of Commercial Taxes and Others
Patna High Court · AIR 1962 Patna 366 : (1962) 13 STC 494
Central Sales Tax Act, 1956 — Section 13(1), 8(8)Sales Tax Rules — Rule 13
COURT ARCHIVE
Patna High Court judgments, 1962
144 judgments · page 8 of 8
High Courts05 Jan 1962Allowed
Smt. Lakshmi Devi and Others Vs State of Bihar and Others
Patna High Court · AIR 1962 Patna 460
Bihar Town Planning and Improvement Trust Act, 1951 — Section 71Land Acquisition Act, 1894 — Section 3, 4
High Courts05 Jan 1962
Sachindra Nath and Others Vs State of Bihar
Patna High Court · (1962) 2 LLJ 404
Constitution of India, 1950 — Article 22
High Courts02 Jan 1962
Ashwini Kumar Sinha Vs Kameshwar Deo and Another
Patna High Court · (1963) CriLJ 573
Penal Code, 1860 (IPC) — Section 323, 330, 342, 343, 348