Industrial Employment (Standing Orders) Act, 1946 — Section 7Works Standing Orders of Tata Locomotive and Engineering Company Orders — Order 24, Order 25, Order 26

Read judgment

High Courts31 Jan 1962Allowed

Union of India (UOI) Vs Gangadhar Mimraj and Another

Patna High Court · AIR 1962 Patna 372

Contract Act, 1872 — Section 2Government of India Act, 1935 — Section 175(3)Limitation Act, 1908 — Article 115, 120, 145

Read judgment

High Courts30 Jan 1962Dismissed

Lakhan Sahu and Others Vs Mt. Surji Telin and Others

Patna High Court · AIR 1962 Patna 341

Civil Procedure Code, 1908 (CPC) — Section 47

Read judgment

High Courts30 Jan 1962

Sheodhar Mahton and Others Vs Sitaram Mahton and Others

Patna High Court · AIR 1962 Patna 308

Read judgment

High Courts30 Jan 1962Allowed

State of Bihar and Others Vs Kamaksha Prasad Sharma and Others

Patna High Court · AIR 1962 Patna 303

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 14(1), 14(2), 14(3), 14(4)Police Act, 1861 — Section 15, 15(1)

Read judgment

High Courts29 Jan 1962

Sahabuddin Mohammad Raza (Siwan) Vs Commissioner of Income Tax

Patna High Court · AIR 1964 Patna 414

Income Tax Act, 1922 — Section 26A, 66(1)

Read judgment

High Courts29 Jan 1962

M/S. SAHABUDDIN MOHAMMAD RAZA (SIWAN) Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.

Patna High Court · (1962) 46 ITR 203

Income Tax Act, 1961 — Section 66

Read judgment

High Courts24 Jan 1962

Gulzar Khan and Others Vs State

Patna High Court · AIR 1962 Patna 255

Constitution of India, 1950 — Article 20(3), 22Criminal Procedure Code, 1898 (CrPC) — Section 60, 61, 62, 63Evidence Act, 1872 — Section 73

Read judgment

High Courts24 Jan 1962

In Re: Raghubansh Narain Sinha, Pleader

Patna High Court · AIR 1962 Patna 330

Legal Practitioners Act, 1879 — Section 13

Read judgment

High Courts24 Jan 1962

Mulakchand Mahton and Another Vs Mundrika Prasad Sinha

Patna High Court · AIR 1962 Patna 334

Bar Councils Act, 1926 — Section 10

Read judgment

High Courts22 Jan 1962Allowed

Kamla Kant Mishra and Others Vs State of Bihar and Others

Patna High Court · AIR 1962 Patna 292

Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(6)

Read judgment

High Courts18 Jan 1962Allowed

Makeshwar Nath Shrivastava Vs State of Bihar and Others

Patna High Court · AIR 1962 Patna 276 : (1962) 5 FLR 413 : (1962) 2 LLJ 409

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 311Police Manual Rules — Rule 851

Read judgment

High Courts18 Jan 1962Dismissed

Rup Raut and Another Vs Basudeo Raut and Another

Patna High Court · AIR 1962 Patna 436

Hindu Succession Act, 1956 — Section 14Hindu Widows Remarriage Act, 1856 — Section 2, 3Hindu Womens Right to Property Act, 1937 — Section 3

Read judgment

High Courts16 Jan 1962Dismissed

Nathuni Ram Vs Gopinath and Another

Patna High Court · AIR 1962 Patna 226

Constitution of India, 1950 — Article 19(1)

Read judgment

High Courts12 Jan 1962Dismissed

Mukund Ram Tanti Vs S.I. Raza, Registrar, Trade Unions and Others

Patna High Court · AIR 1962 Patna 338 : (1963) 1 LLJ 60

Evidence Act, 1872 — Section 115Trade Unions Act, 1926 — Section 3, 8

Read judgment

High Courts10 Jan 1962Dismissed

Shiblal Paswan and Others Vs State of Bihar and Another

Patna High Court · AIR 1962 Patna 369

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112

Read judgment