COURT ARCHIVE

Patna High Court judgments, 1962

144 judgments · page 2 of 8

High Courts30 Nov 1962Dismissed

Sagarmal Agarwalla Vs Smt. Annapurna Neogi

Patna High Court · AIR 1964 Patna 298

Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1955 — Section 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1), Order 41 Rule 27

Read judgment

High Courts29 Nov 1962Allowed

Harihar Prasad Vs Raj Kishore Lal

Patna High Court · AIR 1963 Patna 197

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)

Read judgment

High Courts28 Nov 1962Dismissed

Jitan Mahto Vs Mauji Rai and Others

Patna High Court · AIR 1964 Patna 240

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 9

Read judgment

High Courts21 Nov 1962Dismissed

A. Sattar Salehmohammad and Another Vs Raghubir Thakur and Others

Patna High Court · AIR 1963 Patna 181 : (1963) 1 LLJ 67

Bihar Minimum Wages Rules, 1951 — Rule 23, 24Minimum Wages Act, 1948 — Section 13(1), 20(1), 3, 30, 30(2)

Read judgment

High Courts20 Nov 1962Allowed

Gobardhan Mahton Vs Hariram Mahto and Others

Patna High Court · AIR 1963 Patna 335

Hindu Succession Act, 1956 — Section 14, 15

Read judgment

High Courts19 Nov 1962Dismissed

Bhado Mandal and Others Vs The State

Patna High Court · AIR 1963 Patna 199 : (1963) CriLJ 607

Cattle Trespass Act, 1871 — Section 10, 24

Read judgment

High Courts14 Nov 1962

In Re: Shri S. Deyal Mokhtar

Patna High Court · AIR 1963 Patna 458 : (1963) CriLJ 663

Penal Code, 1860 (IPC) — Section 193, 211, 471

Read judgment

High Courts13 Nov 1962Allowed

Ram Kapil Singh Vs Ali Hassan and Others

Patna High Court · AIR 1964 Patna 271

Industrial Disputes Act, 1947 — Section 36(1)

Read judgment

High Courts12 Nov 1962Dismissed

Sardar Ram Singh and Others Vs Khirodhan Devi

Patna High Court · AIR 1963 Patna 151

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 52 , 52(2)

Read judgment

High Courts09 Nov 1962Dismissed

The State of Bihar Vs Munshi Kahar and Others

Patna High Court · AIR 1963 Patna 195 : (1963) CriLJ 605

Forest Act, 1927 — Section 30, 31, 33(1)

Read judgment

High Courts08 Nov 1962Allowed

Purusottam Gohil Vs Rajapur Colliery Co. and Others

Patna High Court · AIR 1964 Patna 295

Civil Procedure Code, 1908 (CPC) — Section 47

Read judgment

High Courts07 Nov 1962Dismissed

Bhuneshwari Devi and Others Vs Sheogovind Lall Missir and Another

Patna High Court · AIR 1963 Patna 185

Bengal Land Revenue Sales Act, 1859 — Section 9Bihar Land Reforms Act, 1950 — Section 14, 3, 3A, 4Contract Act, 1872 — Section 69

Read judgment

High Courts07 Nov 1962Allowed

Lakhi Narayan Sao Vs Smt. Bhagwati Kuer and Others

Patna High Court · AIR 1963 Patna 350

Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 4Bihar Money Lenders Act, 1938 — Section 3Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 9

Read judgment

High Courts07 Nov 1962Dismissed