High Courts20 Aug 1962Allowed
Sheogobind Singh and Another Vs Mt. Rajeshwari Kuer
Patna High Court · AIR 1963 Patna 24
Succession Act, 1925 — Section 283
COURT ARCHIVE
Patna High Court judgments, 1962
144 judgments · page 4 of 8
High Courts18 Aug 1962Dismissed
Tribeni Missir Vs Gopal Misra and Others
Patna High Court · AIR 1963 Patna 60
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 67, Order 21 Rule 68, Order 21 Rule 69, Order 21 Rule 90, 100
High Courts18 Aug 1962Allowed
Mosafir Mahton Vs Mt. Bachani
Patna High Court · AIR 1963 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts10 Aug 1962Dismissed
Mt. Bibi Aziman and Another Vs Mt. Saleha and Others
Patna High Court · AIR 1963 Patna 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103Limitation Act, 1908 — Article 11A, 14(1)Registration Act, 1908 — Section 17(1), 17(2)
High Courts09 Aug 1962
Maharajadhiraj Sir Kameshwar Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1964 Patna 231 : (1963) 48 ITR 483
Income Tax Act, 1961 — Section 10(2)(vii), 66(2)
High Courts09 Aug 1962Allowed
Thakur Shaligram Singh and Others Vs Sheosati Prasad and Others
Patna High Court · AIR 1963 Patna 168
Arbitration Act, 1940 — Section 16, 30Bihar Land Reforms Act, 1950 — Section 3
High Courts08 Aug 1962Allowed
Lakshmi Narain Sahu and Others Vs State Transport Appellate Authority and Others
Patna High Court · AIR 1963 Patna 81
Motor Vehicles Act, 1939 — Section 47(3), 57(3), 57(5), 64
High Courts30 Jul 1962
Jagarnath Ram and Another Vs Thakur Prasad and Others
Patna High Court · AIR 1963 Patna 165
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts27 Jul 1962Dismissed
Khiri Ram Gupta and Another Vs Nanalal J. Parekh
Patna High Court · AIR 1964 Patna 114
Societies Registration Act, 1860 — Section 6, 7
High Courts25 Jul 1962Partly Allowed
Jogindra Kuer and Others Vs Jagdish Singh and Others
Patna High Court · AIR 1964 Patna 548
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 9, Order 22 Rule 1, Order 22 Rule 11Motor Vehicles Act, 1939 — Section 96Probate and Administration Act, 1881 — Section 89
High Courts25 Jul 1962Dismissed
Dulhin Ramkishun Kuer Vs Mst. Alakh Kuer and Others
Patna High Court · AIR 1963 Patna 225
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts24 Jul 1962Allowed
Ram Kailash Singh Vs Baliram Singh and Others
Patna High Court · AIR 1963 Patna 26
Transfer of Property Act, 1882 — Section 105, 62, 76
High Courts23 Jul 1962Allowed
Magan Singh Vs Deonandan Missir and Others
Patna High Court · AIR 1963 Patna 83
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 9
High Courts20 Jul 1962
Dehri Rohtas Light Rly. Co. Ltd. Vs East Keshalpur Colliery and Another
Patna High Court · AIR 1963 Patna 46
Railways Act, 1890 — Section 55, 56, 56(1), 74E
High Courts20 Jul 1962Partly Allowed
Gannon Dunkerley and Co. Ltd. Vs Union of India (UOI)
Patna High Court · AIR 1963 Patna 71
Arbitration Act, 1940 — Section 14, 15, 16, 16(1), 17
High Courts19 Jul 1962Dismissed
Harish Chandra Sharma Vs The Vice Chancellor, University of Bihar and Others
Patna High Court · AIR 1963 Patna 295
Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 — Section 28Constitution of India, 1950 — Article 226
High Courts06 Jul 1962
Kameshwar Pandey and Others Vs Deolal Barhi and Others
Patna High Court · AIR 1964 Patna 247
Civil Procedure Code, 1908 (CPC) — Section 11Registration Act, 1908 — Section 17
High Courts03 Jul 1962Partly Allowed
Darab Kuar Vs State of Bihar and Others
Patna High Court · AIR 1962 Patna 485
Contract Act, 1872 — Section 70Government of India Act, 1935 — Section 175
High Courts21 May 1962Dismissed
Radha Govinda Rai and Others Vs Khas Dharmaband Colliery Co. Ltd.
Patna High Court · AIR 1963 Patna 160
Contract Act, 1872 — Section 10, 124, 125, 2Transfer of Property Act, 1882 — Section 6, 8
High Courts18 May 1962Allowed
Pritilata Devi and Others Vs Banke Bihari Lal and Others
Patna High Court · AIR 1962 Patna 446
Transfer of Property Act, 1882 — Section 116