High Courts14 Aug 1934
Deodhari Rai Vs Emperor
Patna High Court · AIR 1934 Patna 643
Penal Code, 1860 (IPC) — Section 471
COURT ARCHIVE
Patna High Court judgments, 1934
269 judgments · page 7 of 14
High Courts14 Aug 1934
Humayun Raza Choudhury and Another Vs Mohammad Ismail Choudhury and Others
Patna High Court · AIR 1934 Patna 638
High Courts13 Aug 1934Dismissed
Kedarnath Himatsinghka and others Vs Tejpal Marwari and others
Patna High Court · (1934) 08 PAT CK 0034
High Courts13 Aug 1934
Messrs. Tolaram Girdhari Lal Vs Secy. of State
Patna High Court · AIR 1934 Patna 583
Railways Act, 1890 — Section 75
High Courts10 Aug 1934
Chariter Dusadh and Others Vs Bhagwati Pandey
Patna High Court · AIR 1934 Patna 596
Bengal Tenancy Act, 1885 — Section 3(2)
High Courts10 Aug 1934
Bhabendra Chandra Roy Vs Ajodhya Chatterji and Others
Patna High Court · AIR 1934 Patna 605
Bengal Rent Recovery Act, 1885 — Section 6Evidence Act, 1872 — Section 167
High Courts10 Aug 1934
Leakat and Another Vs Dildar Ali Khan and Others
Patna High Court · AIR 1934 Patna 544
High Courts08 Aug 1934
Dhanpal Madrasi Vs Superintendent of Collieries
Patna High Court · AIR 1934 Patna 630
Workmens Compensation Act, 1923 — Section 3
High Courts08 Aug 1934
Sita Ram Singh Vs Suraj Sinha
Patna High Court · AIR 1934 Patna 559
Bengal Tenancy Act, 1885 — Section 49
High Courts08 Aug 1934
Abdul Aziz and Another Vs Libo Lohar and Another
Patna High Court · AIR 1934 Patna 541
Chotanagpur Tenancy Act, 1908 — Section 64(3)
High Courts07 Aug 1934
Raghunandan Prasad Singh and Others Vs Lalit Mohan Ghosh
Patna High Court · AIR 1934 Patna 542
Bengal Tenancy Act, 1885 — Section 38, 52
High Courts07 Aug 1934Dismissed
Sonabati Kumari Vs Kirtyanand Singh and others
Patna High Court · (1934) 08 PAT CK 0004
High Courts06 Aug 1934
Ganga Bhagat Vs Sokhi Ram
Patna High Court · AIR 1934 Patna 550
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 1934
Mt. Annapurna Debi Vs Ashutosh Deo Ghatwal
Patna High Court · AIR 1934 Patna 545
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts03 Aug 1934
Jadubans Deo Vs Pandey Bansidhar
Patna High Court · AIR 1934 Patna 557
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts01 Aug 1934
Jugal Kishore Acharyya and Others Vs Kapil Chandra Acharyya
Patna High Court · AIR 1934 Patna 592
High Courts31 Jul 1934
Nrisingha Charan Nandy Vs Rajniti Prasad Singh and Others
Patna High Court · AIR 1934 Patna 564
Civil Procedure Code, 1908 (CPC) — Section 109, 115Santhal Parganas Settlement Regulations, 1872 — Section 5A